High Courts16 Sept 2011Dismissed
Baba Balak Nath College of Education and welfare Society Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0123
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 972 of 1,570
High Courts16 Sept 2011Dismissed
Nirmal Chander Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0118
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 29
High Courts16 Sept 2011Allowed
Kishori Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0117
High Courts16 Sept 2011
Court on its own motion Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0113
High Courts16 Sept 2011
Gurdip Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0052
High Courts16 Sept 2011Dismissed
Sarup Singh Thakur and Another Vs India Bulls Housing Finance Ltd. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0034
Debts Recovery Tribunal Act, 1993 — Section 34(1)Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(3A), 13(4), 14, 17Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 35
High Courts16 Sept 2011Dismissed
Ranu Ram and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0023
High Courts16 Sept 2011Allowed
Shanti Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0022
High Courts15 Sept 2011
Narender Pal Vs Imperial Bakery and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0303
High Courts15 Sept 2011Allowed
Sh. Baldev Vs Ramesh Chand and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0174
High Courts15 Sept 2011Allowed
Jagdish Ram and Others Vs Braham Dass and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0173
High Courts15 Sept 2011Allowed
Mahesh C. Puri Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0156
High Courts15 Sept 2011
Jalam Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0155
High Courts15 Sept 2011
Babita Rani Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0154
High Courts15 Sept 2011Allowed
Kaushalya and Others Vs Ajmer
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0152
High Courts15 Sept 2011
Sarwan Kumar Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0151
High Courts15 Sept 2011
Dharam Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0150
High Courts15 Sept 2011
Balwinder Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0149
High Courts15 Sept 2011
Ram Chand Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0148
High Courts15 Sept 2011
Veer Bala Vs Director of Ayurveda and Another Yog Wanti Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0146