High Courts23 Sept 2011Dismissed
Khem Chand Sharma and Another Vs Union of India and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 182
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 970 of 1,570
High Courts22 Sept 2011
Federal Mogul Bearing India Ltd. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 132 FLR 69 : (2012) 2 LLJ 773
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 12(3), 18, 18(1)
High Courts21 Sept 2011Allowed
Geeto (Smt.) Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 3 ShimLC 415
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Sept 2011Dismissed
Man Singh Vs Smt. Jamna Devi and Others
High Court Of Himachal Pradesh · (2012) ACJ 2230 : (2011) 3 ShimLC 265
Motor Vehicles Act, 1988 — Section 10, 10(2), 149, 149(2), 2
High Courts20 Sept 2011
Rajesh Kumar Uppal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0176
Constitution of India, 1950 — Article 227
High Courts20 Sept 2011Dismissed
Amarjeet Vs Neelam and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0175
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts20 Sept 2011
Inderjit Kalra Vs Smt. Trilochan Kaur and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0172
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts20 Sept 2011Allowed
Satluj Jal Vidut Nigam Limited Vs Jai Parkash Hyundai Consortium
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0158
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Sept 2011
Balwant Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0139
High Courts20 Sept 2011
Indira Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0122
Penal Code, 1860 (IPC) — Section 465, 468, 471
High Courts20 Sept 2011Dismissed
Bhuvneshwar Kumar Sharma Vs The Managing Director, Himachal Pradesh Tourism Development Corporation Limited
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0100
Immoral Traffic (Prevention) Act, 1956 — Section 5
High Courts20 Sept 2011Dismissed
State of H.P. Vs Harjinder Singh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts20 Sept 2011
Jawala Prashad Vs Laxmi Narain
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0098
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(1), Order 1 Rule 10(2), Order 1 Rule 9Limitation Act, 1877 — Section 22
High Courts20 Sept 2011Dismissed
Sunil Chandel Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 1 ShimLC 233
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Guardians and Wards Act, 1890 — Section 25
High Courts20 Sept 2011
Sita Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0032
High Courts20 Sept 2011
Bimla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0030
High Courts20 Sept 2011Dismissed
Chaman Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0021
High Courts20 Sept 2011Dismissed
Umesh Kumar and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0019
High Courts20 Sept 2011
Des Raj Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0018
High Courts19 Sept 2011
Valley Iron and Steel Company Ltd. Vs Him Ispat Ltd. (In Liquidation) and Another Pradeep Chandra Vs IFCI Limited and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0344