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High Court Of Himachal Pradesh judgments

31,399 judgments · page 969 of 1,570

High Courts10 Oct 2011Dismissed

Dinesh Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 10 SHI CK 0049

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
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High Courts10 Oct 2011Dismissed

Hem Raj. Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 10 SHI CK 0025

Criminal Procedure Code, 1973 (CrPC) — Section 438, 97Penal Code, 1860 (IPC) — Section 306, 34
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High Courts29 Sept 2011Allowed

Gurcharan Singh Vs United India Insurance Company

High Court Of Himachal Pradesh · (2013) 1 ACC 18 : (2012) 1 ShimLC 213 : (2012) 2 TAC 812

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10, Order 20 Rule 11, Order 20 Rule 12, Order 20 Rule 13, Order 20 Rule 14Constitution of India, 1950 — Article 142, 227Motor Vehicles Act, 1988 — Section 168, 168(1)
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High Courts23 Sept 2011Dismissed

Amy Agro Pvt. Ltd. Vs State Bank of Patiala and Another

High Court Of Himachal Pradesh · (2011) 09 SHI CK 0097

Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 140Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(1), 13(2), 13(4), 14, 17
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