High Courts24 Oct 2011
Smt. Laj Vs Himachal Pradesh State Electricity Board Ltd.
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0076
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 967 of 1,570
High Courts24 Oct 2011
Smt. Aruna Devi Vs Himachal Pradesh State Electricity Board Ltd.
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0074
High Courts24 Oct 2011
S.N. Khullar Vs Himachal Pradesh State Electricity Board Ltd.
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0073
High Courts24 Oct 2011Allowed
State of Himachal Pradesh Vs Jai Singh and others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 313Penal Code, 1860 (IPC) — Section 147, 149, 324, 325, 451
High Courts24 Oct 2011Dismissed
Ram Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 185Penal Code, 1860 (IPC) — Section 279, 337
High Courts24 Oct 2011Allowed
Kanti Swaroop Mehta Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0062
Himachal Pradesh Land Acquisition Act, 1894 — Section 17(4), 4, 48, 6, 7
High Courts24 Oct 2011Dismissed
Manoj Kumar Vs Darsu and another
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0057
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 4, 151
High Courts24 Oct 2011
Dr. Abdul Rehman Vs State Bank of India and Others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0056
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13
High Courts24 Oct 2011Allowed
Krishna Devi and another Vs Giru and Others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0029
High Courts24 Oct 2011Dismissed
Lal Chand Vs Dhian Singh and others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0012
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 19, 19(1)Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
High Courts21 Oct 2011
Sunita Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 176
Constitution of India, 1950 — Article 14, 15(3), 15(4), 16, 16(4)
High Courts21 Oct 2011
State of Himachal Pradesh and Others Vs Charan Singh
High Court Of Himachal Pradesh · (2012) 1 ShimLC 230
High Courts21 Oct 2011Allowed
Kuldip Singh Vs H.P. State Electricity Board
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0037
High Courts21 Oct 2011
Bhupinder Kumar Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0036
High Courts21 Oct 2011Dismissed
N.L. Sharma and others Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0035
High Courts21 Oct 2011Dismissed
State of Himachal Pradesh Vs Sanjay Kumar and Others
High Court Of Himachal Pradesh · (2012) 1 ShimLC 167
Evidence Act, 1872 — Section 145, 155Penal Code, 1860 (IPC) — Section 161, 162, 306, 498A
High Courts21 Oct 2011Dismissed
Dr. Kartik Syal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 1 ShimLC 221
Constitution of India, 1950 — Article 14, 142
High Courts19 Oct 2011
Sh. Bhimi Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 3 ShimLC 195
High Courts19 Oct 2011Dismissed
Kashmiri Lal Vs Premi Devi
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0042
High Courts19 Oct 2011Dismissed
Amit Kumar and Others Vs H.P. Housing and Urban Development Authority
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0040
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 18, 28A