High Courts02 Sept 2011
Capt. Randhir Singh Salhuria Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0256
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 981 of 1,570
High Courts02 Sept 2011
Prakashvati Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0242
High Courts02 Sept 2011
Balu Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0238
High Courts02 Sept 2011
Hem Parkash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0237
High Courts02 Sept 2011
Brij Lal Rattan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0234
High Courts02 Sept 2011
Pushap Lata Verma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0232
High Courts02 Sept 2011Dismissed
Shiv Prashad Vs Hari Dass Sharma
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0231
Rent Control Act, 1987 — Section 14(1), 14(3)
High Courts02 Sept 2011
Monu alias Manish Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0220
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts02 Sept 2011
Smt. Gurdeep Kaur Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0219
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 465, 466, 471
High Courts02 Sept 2011
Rajinder Yadav Vs Meenakshi Sharma and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 342, 354, 506
High Courts02 Sept 2011
Kishori Lal alias Kishor Chand Vs Karam Singh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0217
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts02 Sept 2011Dismissed
Ramesh Kumar Vs Master Ankit
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 125, 376Penal Code, 1860 (IPC) — Section 342, 376, 417, 506
High Courts02 Sept 2011Dismissed
Pankaj Kumar @ Anu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376
High Courts02 Sept 2011
Sukh Dev Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0207
High Courts02 Sept 2011
Kanhiya Lal Kaushal and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0206
High Courts02 Sept 2011
Asha Dutt Vs H.P. SEB Ltd.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0202
High Courts02 Sept 2011
Ram Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0095
High Courts02 Sept 2011
Puran Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0094
High Courts02 Sept 2011
Kesri Devi and Others Vs Hari Dass Sharma
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0072
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3), 14(5)
High Courts02 Sept 2011
Nisha Bhardwaj Vs Sh. Ashok Kumar and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0070