High Courts02 Sept 2011
Shri Vishwa Nath Pathak Vs Sh. Ashok Kumar and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0069
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 982 of 1,570
High Courts02 Sept 2011
Manish Solomon Vs Smt. Anjali
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0068
Civil Procedure Code, 1908 (CPC) — Section 115Divorce Act, 1869 — Section 10, 10(1), 23
High Courts02 Sept 2011Dismissed
Uttam Chand Vs Santosh Kumari
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0067
High Courts02 Sept 2011
Rajmal Vs Deepak Sanana and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0066
High Courts02 Sept 2011
Anup Sharma and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0057
High Courts01 Sept 2011
State of Himachal Pradesh Vs Nanha
High Court Of Himachal Pradesh · (2011) 3 ShimLC 334
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts01 Sept 2011
Madan Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0325
High Courts01 Sept 2011
Court on its own motion Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0324
High Courts01 Sept 2011
Surinder Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0317
High Courts01 Sept 2011
Rajani Sood Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0314
High Courts01 Sept 2011
Prashant Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0313
High Courts01 Sept 2011
Bishan Dass Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0281
High Courts01 Sept 2011
Balwant Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0279
High Courts01 Sept 2011
Purshottam Dutt. Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0278
High Courts01 Sept 2011
Renu Chadda and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0274
High Courts01 Sept 2011Dismissed
Anju Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0269
High Courts01 Sept 2011Dismissed
Union of India (UOI) Vs Sh. Sita Ram and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0266
Land Acquisition Act, 1894 — Section 18, 4
High Courts01 Sept 2011Dismissed
Ram Dittu and Others Vs Hari Chand and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0263
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 2, Order 22 Rule 4, 100, 151
High Courts01 Sept 2011Dismissed
Bhagat Singh Vs Sucha Singh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0262
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Evidence Act, 1872 — Section 114
High Courts01 Sept 2011
Tilak Raj Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0260