High Courts29 Aug 2011Dismissed

Hari Chand Vs Babu Ram and Others

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0041

Criminal Procedure Code, 1973 (CrPC) — Section 100Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts29 Aug 2011Dismissed

State of H.P. Vs Anil Kumar and Others

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0040

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts29 Aug 2011

Yog Raj Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0039

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20