High Courts18 Aug 2011Allowed
Jyoti Parkash Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0115
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 986 of 1,570
High Courts18 Aug 2011Dismissed
State of H.P. Vs Rajesh Kumar and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts18 Aug 2011Dismissed
State of HP Vs Randheer Singh @ Dheera
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts18 Aug 2011Dismissed
State of H.P. Vs Nanak Chand and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0108
Penal Code, 1860 (IPC) — Section 34, 452, 506
High Courts18 Aug 2011Allowed
State of H.P. Vs Dinesh Kumar and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 34, 379
High Courts18 Aug 2011
Angdui Norbu and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0057
Constitution of India, 1950 — Article 226, 234O, 243C, 40Himachal Pradesh Panchayati Raj (Election) Rules, 1994 — Rule 85Himachal Pradesh Panchayati Raj Act, 1994 — Section 127, 146, 159, 162, 163
High Courts18 Aug 2011Allowed
Land Acquisition Collector and Another Vs Smt. Sodha Devi and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0020
Land Acquisition Act, 1894 — Section 18, 23(1A), 4Limitation Act, 1963 — Section 5
High Courts16 Aug 2011
Court on its own motion Vs Shivender Batish and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0081
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Evidence Act, 1872 — Section 76
High Courts16 Aug 2011
Parkash Chand Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0077
Central Civil Services (Pension) Rules, 1972 — Rule 19(1), 19(2)
High Courts16 Aug 2011
Bansi Ram Vs Union of India (UOI) and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0071
High Courts16 Aug 2011Dismissed
Nirmala Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 174, 438Penal Code, 1860 (IPC) — Section 306, 498A
High Courts16 Aug 2011
State of Himachal Pradesh Vs Jalam Singh and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 294
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 226, 227, 228Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37Penal Code, 1860 (IPC) — Section 147, 148, 149, 218, 304A
High Courts12 Aug 2011Allowed
Kamal Dutt Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 361, 363, 366, 376
High Courts12 Aug 2011Dismissed
Harvinder Kumar Vs Smt. Punam and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0099
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482
High Courts12 Aug 2011Dismissed
State of H.P. Vs Chet Ram
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0097
Penal Code, 1860 (IPC) — Section 408, 409
High Courts12 Aug 2011Dismissed
Gulab Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0088
Forest Act, 1927 — Section 41, 42Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20Penal Code, 1860 (IPC) — Section 323, 324, 34, 341, 354
High Courts12 Aug 2011
Bhime Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0076
High Courts12 Aug 2011
Beli Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0072
High Courts12 Aug 2011Dismissed
Virender Verma Vs Hindustan Petroleum Corporation Limited and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0058
High Courts12 Aug 2011Allowed
Hemant Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0055