High Courts10 Aug 2011
Suman Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0059
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 988 of 1,570
High Courts10 Aug 2011
Mrs. Dinesh Lata Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0049
High Courts10 Aug 2011
Ravinder Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 1 ShimLC 154
Central Civil Services (Pension) Rules, 1972 — Rule 48A, 88
High Courts09 Aug 2011
Bhim Singh and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0080
High Courts09 Aug 2011Allowed
Gautam Singh Chetha Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0075
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 14, 16, 20(2)
High Courts09 Aug 2011
Hoshiar Singh Vs Labour Commissioner and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0073
Industrial Disputes Act, 1947 — Section 33(1)
High Courts09 Aug 2011Allowed
Sushil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts09 Aug 2011Allowed
Rajender Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0054
Constitution of India, 1950 — Article 14, 16
High Courts09 Aug 2011Dismissed
Anupam Thakur and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0052
Constitution of India, 1950 — Article 14, 15, 15(4), 16, 335
High Courts09 Aug 2011
Onkar Singh Attal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0051
High Courts09 Aug 2011Dismissed
Pramod Sood Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0035
High Courts09 Aug 2011Dismissed
Smt. Padma Devi and Another Vs Karam Chand Sood and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0034
High Courts09 Aug 2011Dismissed
Puran Chand and Others Vs Mela Ram and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0018
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 2A, Order 6 Rule 17
High Courts09 Aug 2011
Ramesh Chander Thakur Vs Municipal Corporation and others
High Court Of Himachal Pradesh · (2012) 1 ShimLC 148
Constitution of India, 1950 — Article 226, 227
High Courts09 Aug 2011
Karam Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0001
High Courts08 Aug 2011Dismissed
Jindal Industries Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 47 VST 16
Arbitration and Conciliation Act, 1996 — Section 8
High Courts08 Aug 2011Dismissed
State of H.P. Vs Sher Singh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 408
High Courts08 Aug 2011Allowed
Guddu Vs Kamli Devi and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0098
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts08 Aug 2011Allowed
Pawan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 363, 366
High Courts08 Aug 2011Dismissed
Jaspal Singh Nagi Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0082
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 173, 482Evidence Act, 1872 — Section 10