High Courts08 Aug 2011Allowed
Sh. Devi Dayal (now deceased) through his L.Rs. and Sh. Ravinder Singh Negi and Others Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0074
Himachal Pradesh Nautor Land Rules, 1968 — Rule 14
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 989 of 1,570
High Courts08 Aug 2011Allowed
Smt. Gulshan Bagga Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 156, 438Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts08 Aug 2011Dismissed
Himachal Pradesh Private Schools'' Teachers Association Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0061
High Courts08 Aug 2011Dismissed
Gian Lal Vs Balkrishan Rawat
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0036
Evidence Act, 1872 — Section 45, 73
High Courts08 Aug 2011
Smt. Gurmeet Kaur and Another Vs R.S. Puran Mal Trust Shimla
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0032
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 24Trusts Act, 1882 — Section 48
High Courts08 Aug 2011
State of H.P. Vs Sukh Ram and Others
High Court Of Himachal Pradesh · (2012) CriLJ 464
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 120(B), 409, 420, 467, 468
High Courts05 Aug 2011Allowed
Jamuna Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 1 ShimLC 150
Constitution of India, 1950 — Article 14, 16
High Courts05 Aug 2011
Alka Kumari and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0270
High Courts05 Aug 2011Dismissed
State of H.P. Vs Ajay Kumar
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0254
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts05 Aug 2011Dismissed
State of H.P Vs Beni Chand and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0253
Penal Code, 1860 (IPC) — Section 376, 506
High Courts05 Aug 2011Dismissed
State of H.P. Vs Subhash Chand
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0248
Prevention of Food Adulteration Act, 1954 — Section 11, 13(2), 13(2B), 16(1)
High Courts05 Aug 2011
Asha Devi Vs Manju Khullar and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0242
High Courts05 Aug 2011Allowed
Pawan Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 374, 436Penal Code, 1860 (IPC) — Section 353, 436, 506(II)
High Courts05 Aug 2011
Devi Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0213
Constitution of India, 1950 — Article 14, 16
High Courts05 Aug 2011Dismissed
Gian Singh Vs State of H.P. and Another State of H.P. and Another Vs Gian Singh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0198
High Courts05 Aug 2011
Sanjay Kumar Vs Himachal Pradesh Milk Federation and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0146
High Courts05 Aug 2011
Mast Ram Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0129
High Courts05 Aug 2011Dismissed
Naseeb Mohammad Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29
High Courts05 Aug 2011Dismissed
Satish Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts05 Aug 2011
Vikas Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0063