High Courts04 Aug 2011Dismissed
State of H.P. Vs Prem Chand
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0219
Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 991 of 1,570
High Courts04 Aug 2011
New India Assurance Company Ltd. Vs Urja Gale @ Urja Bahadur and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0210
Constitution of India, 1950 — Article 142Consumer Protection Act, 1986 — Section 2, 3
High Courts04 Aug 2011
Rajesh Kumar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0207
High Courts04 Aug 2011Allowed
Kishori Lal and Another Vs Smt. Rohni Sharma and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0203
Civil Procedure Code, 1908 (CPC) — Section 92, 96
High Courts04 Aug 2011Dismissed
Jamna Devi Vs Municipal Council, H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0201
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Aug 2011Dismissed
Savitri Devi (dead) through L.R. Roma Devi Vs Nirmala Devi and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0197
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts04 Aug 2011Dismissed
Rumel Singh Vs General Public of Mohal Baryai Behard and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0196
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Land Revenue Act, 1954 — Section 36, 37, 38
High Courts04 Aug 2011
Harinder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0190
High Courts04 Aug 2011Dismissed
State of H.P. Vs Kishori Lal
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 201 , 306, 498A
High Courts04 Aug 2011Allowed
Sh. Munish Kapoor and Another Vs Smt. Asha Gupta and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0182
Evidence Act, 1872 — Section 65, 66, 74
High Courts04 Aug 2011Dismissed
Himalyan Education and Social Welfare Society Vs Dr. Sandhaya Gupta and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0178
High Courts04 Aug 2011
Rajinder Singh Chauhan and Another Vs H.P.F.C.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0176
High Courts04 Aug 2011
Ram Lal and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0168
High Courts04 Aug 2011
Kawasaki Advertisers and Representatives Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0167
Himachal Pradesh Financial Rules, 2009 — Rule 103
High Courts04 Aug 2011
Beas Dev Chauhan Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0166
High Courts04 Aug 2011
Bramhi Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0165
High Courts04 Aug 2011
Pardeep Thakur Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0158
High Courts04 Aug 2011
Shyam Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0157
High Courts04 Aug 2011
Amar Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0155
High Courts04 Aug 2011
Pritham Dev Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0153