High Courts04 Aug 2011
Raj Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0150
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 992 of 1,570
High Courts04 Aug 2011Dismissed
Mohd. Iqbal Khan and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0149
High Courts04 Aug 2011Dismissed
Naresh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0139
High Courts04 Aug 2011
Jyoti Dhiman Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0137
High Courts04 Aug 2011Allowed
Kanchan Bala Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0132
Central Civil Services (Leave) Rules, 1972 — Rule 53, 53(4)Constitution of India, 1950 — Article 14, 16
High Courts04 Aug 2011
All Himachal Barrier Computer Operators Union Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0130
High Courts04 Aug 2011Allowed
Vakil Singh Vs H.P.S.E.B. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0127
High Courts04 Aug 2011
Raj Kumar Vs The Special Area Development Authority and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0126
High Courts04 Aug 2011Allowed
Indu Kaushal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0124
Payment of Gratuity Act, 1972 — Section 2
High Courts04 Aug 2011
State of Himachal Pradesh and Others Vs Dassi Devi and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0122
High Courts04 Aug 2011
H.R.T.C and Another Vs Sureshna Devi
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0121
High Courts04 Aug 2011
Subhash Chand Vs H.P. Milk Federation and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0119
High Courts04 Aug 2011
Onkar Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0118
High Courts04 Aug 2011Allowed
Vinay Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 149, 323, 341, 452
High Courts04 Aug 2011Dismissed
Mittar Dev Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 439Punjab Excise Act, 1914 — Section 61, 69
High Courts04 Aug 2011Allowed
Asha Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439Penal Code, 1860 (IPC) — Section 307, 324, 506
High Courts04 Aug 2011
Kavita Rana Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0027
High Courts03 Aug 2011Dismissed
State of H.P. and Another Vs N.F.C. Teachers Association and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0246
High Courts03 Aug 2011
Dinesh Kumar Bajaj Vs Himachal Pradesh University and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0244
High Courts03 Aug 2011
Gautam Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0241