High Courts03 Aug 2011Allowed
Lata Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0143
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 994 of 1,570
High Courts03 Aug 2011
Er. M.K. Guliani Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0138
Pay Revision Rules, 1998 — Rule 22
High Courts03 Aug 2011
Gian Chand and Others Vs The State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0134
High Courts03 Aug 2011
Jaswant Singh Vs The State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0133
High Courts03 Aug 2011Dismissed
Suma Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0123
High Courts03 Aug 2011Dismissed
State of H.P. and Others Vs Vijay Kumari
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0116
High Courts03 Aug 2011Dismissed
State of H.P. Vs Noori alias Daljit Singh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0103
Penal Code, 1860 (IPC) — Section 376, 511
High Courts03 Aug 2011Allowed
Inder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 354
High Courts03 Aug 2011Allowed
Roshan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 438Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 429
High Courts03 Aug 2011
Hem Raj Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0045
Penal Code, 1860 (IPC) — Section 120B, 419, 420
High Courts02 Aug 2011
Dharma Pal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0268
High Courts02 Aug 2011
Satya Parkash Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0261
High Courts02 Aug 2011
Mohan Singh Vs H.P.S.E.B. Ltd. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0260
High Courts02 Aug 2011Dismissed
Kanta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0245
High Courts02 Aug 2011
Sunil Kumar Dhiman Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0236
High Courts02 Aug 2011Dismissed
State of H.P. and Others Vs Bishan Lal
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0235
High Courts02 Aug 2011
Naresh Kumar and Another Vs H.P. Tourism Development Corporation and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0234
High Courts02 Aug 2011Allowed
Ms. Ram Aasri Vs Kuldip Singh
High Court Of Himachal Pradesh · (2011) 3 CivCC 698 : (2011) 8 RCR(Civil) 80 : (2011) 3 ShimLC 44
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts02 Aug 2011Allowed
Ram Nath Vs Mehar Chand
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0202
Transfer of Property Act, 1882 — Section 106
High Courts02 Aug 2011Dismissed
Puran Chand Vs Bholi and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0199
Hindu Succession Act, 1956 — Section 15, 15(1), 15(2), 16