High Courts02 Aug 2011Dismissed
Sita Ram Vs Kuldeep Chand and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0195
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 995 of 1,570
High Courts02 Aug 2011
Kunta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0191
High Courts02 Aug 2011
Shri Amar Nath Gautam Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0189
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 465, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts02 Aug 2011
Harbhajan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0188
High Courts02 Aug 2011Dismissed
Udey Ram Vs Teju Ram and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0141
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 45
High Courts02 Aug 2011Allowed
The New India Assurance Company Ltd. Vs Anu Kumar and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0140
High Courts02 Aug 2011Allowed
Sat Pal Vs CSK HP Krishi Vishvavidyalya
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0136
High Courts02 Aug 2011Allowed
Dr. B.M. Gupta Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0135
High Courts02 Aug 2011
Rajiv Pathania Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0131
High Courts02 Aug 2011
Roshan Lal Sharma Vs Agriculture Produce Marketing Committee
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0128
High Courts02 Aug 2011
Suman Arora Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0117
High Courts02 Aug 2011Dismissed
Pradeep Kumar alias Bablu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 27, 29, 37
High Courts02 Aug 2011Dismissed
Vijay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376, 452, 504, 506
High Courts02 Aug 2011
Devi Ram Bhagta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0030
High Courts02 Aug 2011
Smt. Kamal Kant Gulyani Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0028
High Courts02 Aug 2011
Shivani Abrol Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0025
High Courts01 Aug 2011
Anupma Negi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0269
High Courts01 Aug 2011Dismissed
Kesar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0266
High Courts01 Aug 2011
Rajander Pal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0264
High Courts01 Aug 2011
Premi Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0263