High Courts01 Aug 2011Dismissed
Auto Donn Vs Jai Durga Enterprises and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 997 of 1,570
High Courts01 Aug 2011Dismissed
State of H.P Vs Smt. Shershtha Pathania
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts01 Aug 2011
Prabh Dayal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0162
Constitution of India, 1950 — Article 226
High Courts01 Aug 2011
Ravinder Singh Vs Punjab National Bank and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0161
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4)
High Courts01 Aug 2011Dismissed
Ranjeet Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0159
High Courts01 Aug 2011
Shri Kartar Chand Barotra and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0148
High Courts01 Aug 2011Allowed
Jagdish Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0147
Himachal Pradesh State Administrative Tribunal Act, 1985 — Section 19
High Courts01 Aug 2011
Court on its own motion Vs Principal Secretary (Education) and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0145
High Courts01 Aug 2011
Tara Devi Vs H.P. Subordinate Service Selection Board and Another Seema Vs Secretary, H.P. Subordinate Service Selection Board and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0125
High Courts01 Aug 2011Allowed
Ram Dev and Others Vs Dhani Ram and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0120
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 Aug 2011Dismissed
State of Himachal Pradesh Vs Parkash Chand and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts01 Aug 2011Allowed
Ajay Kaistha Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0046
Constitution of India, 1950 — Article 14
High Courts01 Aug 2011
Court on its own motion Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0031
High Courts01 Aug 2011
Sunil Dutt and Another Vs Secretary, H.P. State Subordinate Selection Board and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0026
High Courts01 Aug 2011
Birkha Bhadur Vs State of H.P.and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0024
High Courts29 Jul 2011Dismissed
Lata Chauhan Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0241
High Courts29 Jul 2011Allowed
Rattan Lal Sankhayan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0238
High Courts29 Jul 2011Allowed
Moti Lal Vs H. P. S. E. B. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0223
Constitution of India, 1950 — Article 14, 16
High Courts29 Jul 2011
Mohammad Salim Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0220
High Courts29 Jul 2011
Raj Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 514