High Courts29 Jul 2011Allowed
Mohinder Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0212
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 998 of 1,570
High Courts29 Jul 2011Dismissed
Puneet Brar and Another Vs Tigaksha Metallics Pvt. Ltd. and Another
High Court Of Himachal Pradesh · (2011) 110 SCL 156
Companies Act, 1956 — Section 434
High Courts29 Jul 2011Dismissed
Commissioner of Central Excise Vs Auro Spinning Mills and Others
High Court Of Himachal Pradesh · (2011) 187 ECR 308 : (2012) 26 STR 413 : (2013) 60 VST 222
CENVAT (Credit) Rules, 2004 — Rule 3(4)Finance Act, 1994 — Section 68(2)Service Tax Rules, 1994 — Rule 2(1)
High Courts29 Jul 2011
Suman Sachar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0144
High Courts29 Jul 2011
Lalit Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0125
High Courts29 Jul 2011
Het Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0067
High Courts29 Jul 2011Allowed
Commissioner Central Excise Vs Adhunik Packagers (P) Ltd.
High Court Of Himachal Pradesh · (2012) 276 ELT 185 : (2013) 29 STR 213
Central Excise Rules, 1944 — Rule 57G(3)
High Courts29 Jul 2011Dismissed
Dr. Y.S. Parmar University Vs Chet Ram
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0049
High Courts29 Jul 2011
Mata Bagla Mukhi Sahayak Sabha and Others Vs Rameshwar Dayal Sharma and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0044
High Courts29 Jul 2011
Om Parkash Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0037
High Courts29 Jul 2011Allowed
Mohan Lal Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0035
High Courts28 Jul 2011Dismissed
Sumgangla Devi and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0244
High Courts28 Jul 2011
Subhada Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0232
High Courts28 Jul 2011
Ram Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0225
High Courts28 Jul 2011
Ashish Sigta and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0217
Constitution of India, 1950 — Article 19Penal Code, 1860 (IPC) — Section 147, 148, 149, 188, 323
High Courts28 Jul 2011
Harish Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0210
High Courts28 Jul 2011
Surinder Singh Thakur and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0183
High Courts28 Jul 2011Dismissed
State of Himachal Pradesh Vs Jagdish Kumar
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42
High Courts28 Jul 2011Dismissed
Nishat and Malwa Transport Co. Pvt. Ltd and Another Vs Pawan Kumar and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0142
Motor Vehicles Act, 1988 — Section 149(2)
High Courts28 Jul 2011Allowed
Surinder Kumar Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0126