High Courts27 Jul 2011Dismissed
Sushma Devi and Another Vs Ramesh Chand and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0163
Evidence Act, 1872 — Section 35Himachal Pradesh Land Revenue Act, 1954 — Section 45
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,000 of 1,570
High Courts27 Jul 2011Dismissed
State of Himachal Pradesh Vs Thakur Dass
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts27 Jul 2011
Anita Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0140
High Courts27 Jul 2011
Ruby Sharma and Others Vs Principal Secretary (Elementary Education) and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0136
High Courts27 Jul 2011Dismissed
Hans Raj Vs HRTC and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0133
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 14(18)
High Courts27 Jul 2011
Ms. Prem Lata Thapar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0132
High Courts27 Jul 2011Allowed
Hira Mani Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 43
High Courts27 Jul 2011Dismissed
State of H.P. Vs Kamlesh Kumar
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42(2)
High Courts27 Jul 2011Dismissed
State of H.P. Vs Subash Chand and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 332, 34, 353
High Courts27 Jul 2011
Anju Bala Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0105
High Courts27 Jul 2011
Chamel Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0104
High Courts27 Jul 2011
Navjot Sharma Vs C.S.K. HPKV
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0103
Constitution of India, 1950 — Article 14
High Courts27 Jul 2011Dismissed
Durgi Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0101
High Courts27 Jul 2011
Raj Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0100
High Courts27 Jul 2011Dismissed
Liyakat Ali and Others Vs Phool Singh
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0096
High Courts27 Jul 2011Dismissed
State of H.P. Vs Ram Bali
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0089
Motor Vehicles Act, 1988 — Section 181Penal Code, 1860 (IPC) — Section 279, 304
High Courts27 Jul 2011
Paras Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0075
High Courts27 Jul 2011
Bhopinder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0054
High Courts27 Jul 2011Dismissed
The New India Assurance Company Vs Kamla @ Kalawati and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0053
Motor Vehicles Act, 1988 — Section 140, 174
High Courts27 Jul 2011Allowed
Shiv Kumar Vs Chief Engineer and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0050
Arbitration and Conciliation Act, 1996 — Section 11