High Courts26 Jul 2011Dismissed
Vijay Kumar Vs Ravinder Singh Sukla and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0116
Registration Act, 1908 — Section 17(1A), 48, 53, 53A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,002 of 1,570
High Courts26 Jul 2011Dismissed
Jai Singh Vs Bishan Singh
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0115
High Courts26 Jul 2011Dismissed
State of H.P. Vs Bhagwanti Devi and Others Sat Dev and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 299
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts26 Jul 2011Dismissed
ICICI Lombard General Insurance Company Ltd. Vs Smt. Gita Verma and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0110
Constitution of India, 1950 — Article 227
High Courts26 Jul 2011Dismissed
State of H.P. Vs Prem Chand Thakur and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 — Section 4, 5, 6Penal Code, 1860 (IPC) — Section 120B, 218, 420, 465, 467
High Courts26 Jul 2011
Tek Chand Vs Nand Lal and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Jul 2011
Tulsi Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0102
High Courts26 Jul 2011
Vinesh Thalwal Vs Kangra Central Co-operative Bank and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0099
High Courts26 Jul 2011
Kishori Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0079
High Courts26 Jul 2011
Narender Mohan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0058
High Courts26 Jul 2011Dismissed
Palta and Others Vs Gian Singh
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0045
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts26 Jul 2011
Bam Dev Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0016
High Courts26 Jul 2011Dismissed
Jai Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0014
Industrial Disputes Act, 1947 — Section 25
High Courts26 Jul 2011
Hridye Prakash Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 3 ShimLC 144
High Courts25 Jul 2011Dismissed
State of H.P. Vs Suraj Parkash Kapoor and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 — Section 4, 5, 6Penal Code, 1860 (IPC) — Section 120B, 218, 420, 465, 467
High Courts25 Jul 2011Dismissed
State of H.P. Vs Jatinder Singh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 494, 498A
High Courts25 Jul 2011
Sudarshan Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0184
High Courts25 Jul 2011
Himachal Pradesh Lok Nirman Vibhag Majdoor Ekta Union Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0171
High Courts25 Jul 2011
Paras Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0165
High Courts25 Jul 2011
Mani Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0164