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High Court Of Himachal Pradesh judgments

31,399 judgments · page 1,003 of 1,570

High Courts25 Jul 2011Dismissed

State of H.P. Vs Prem Chand and Others

High Court Of Himachal Pradesh · (2011) 07 SHI CK 0162

Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 — Section 4, 5, 6Prevention of Corruption Act, 1988 — Section 13(2)
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High Courts25 Jul 2011Dismissed

State of H.P. Vs Surinder Kumar

High Court Of Himachal Pradesh · (2011) 07 SHI CK 0113

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 279, 304A
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High Courts25 Jul 2011Dismissed

State of H.P. Vs J.S. Parihar and Others

High Court Of Himachal Pradesh · (2011) 07 SHI CK 0019

Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 — Section 4, 5, 6Penal Code, 1860 (IPC) — Section 120B, 218, 420, 465, 467
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High Courts25 Jul 2011Dismissed

State of H.P. Vs Partap Singh and Others

High Court Of Himachal Pradesh · (2011) 07 SHI CK 0018

Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 — Section 4, 5, 6Penal Code, 1860 (IPC) — Section 120B, 218, 420, 465, 467
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