High Courts25 Jul 2011
Dr. Baldev Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0013
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,004 of 1,570
High Courts25 Jul 2011
Nirupma Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0010
High Courts22 Jul 2011
Ratti Ram Vs Secretary Education and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0237
High Courts22 Jul 2011
Mahesh Gupta and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0234
Administrative Tribunals Act, 1985 — Section 19
High Courts22 Jul 2011
Anju Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0214
Constitution of India, 1950 — Article 226
High Courts22 Jul 2011Dismissed
Mam Raj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0211
High Courts22 Jul 2011Dismissed
Ramesh Chand Vs Himachal Pradesh State Electricity Board and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0209
High Courts22 Jul 2011
Bachittar Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0208
High Courts22 Jul 2011Dismissed
State of H.P. Vs Bipan Kumar
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0201
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 325
High Courts22 Jul 2011Dismissed
State of H.P. Vs Sobha Ram
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 323, 325, 504, 506
High Courts22 Jul 2011Dismissed
State of Himachal Pradesh Vs Jitender Kumar
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0175
Penal Code, 1860 (IPC) — Section 304A, 337, 379
High Courts22 Jul 2011
Sudama Ram and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0073
High Courts21 Jul 2011
Devender Kumar Vs CSK H.P. Krishi Vishvavidyalaya
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0240
High Courts21 Jul 2011
Moti Ram and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0231
High Courts21 Jul 2011
Mast Ram Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0227
High Courts21 Jul 2011
Mcdowell and Company Ltd. Vs Wine Link L-1 Licensee and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0216
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3
High Courts21 Jul 2011Allowed
Shri Munshi Ram deceased through his L.R. Smt. Geeta Devi Vs Union of India (UOI) and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0215
High Courts21 Jul 2011Dismissed
Hans Raj Vs Om Dutt and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0205
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9(2)
High Courts21 Jul 2011Dismissed
Dharam Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0204
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts21 Jul 2011Dismissed
State of Himachal Pradesh Vs Gurdas Ram and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0202
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378, 378(3)Penal Code, 1860 (IPC) — Section 326, 34, 506