High Courts21 Jul 2011
Kuldip Singh and Others Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0028
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,006 of 1,570
High Courts21 Jul 2011Allowed
Madan Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0020
Constitution of India, 1950 — Article 14, 16, 309
High Courts20 Jul 2011Dismissed
Gopal Dass Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0239
Constitution of India, 1950 — Article 309
High Courts20 Jul 2011
Roshan Lal Atwal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0235
High Courts20 Jul 2011
Dharam Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0226
High Courts20 Jul 2011Dismissed
Tripta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0222
High Courts20 Jul 2011
Keshav Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0221
High Courts20 Jul 2011Dismissed
State of H.P. Vs Parkash Chand
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0219
Criminal Procedure Code, 1973 (CrPC) — Section 173Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts20 Jul 2011Dismissed
Parkash Chand Vs Gorkhu Ram and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0218
Penal Code, 1860 (IPC) — Section 147, 149, 324, 447, 506
High Courts20 Jul 2011Dismissed
Jagdish Singh Vs Chairman-cum-Managing Director, Satluj Jal Vidut Nigam and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0207
Industrial Disputes Act, 1947 — Section 10
High Courts20 Jul 2011Dismissed
Geeta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0206
High Courts20 Jul 2011Dismissed
State of H.P. Vs Roop Chand and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0203
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378(3)Penal Code, 1860 (IPC) — Section 306, 498A
High Courts20 Jul 2011Allowed
Kesar Singh Vs Tilak Raj and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0200
High Courts20 Jul 2011
Surjeet Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0199
High Courts20 Jul 2011
Naresh Kamal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0182
High Courts20 Jul 2011
Gian Chand Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0181
High Courts20 Jul 2011Dismissed
State of H.P. Vs Gurdia
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378, 378(3)Penal Code, 1860 (IPC) — Section 307
High Courts20 Jul 2011Dismissed
State of Himachal Pradesh Vs Gurmail Singh
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 338
High Courts20 Jul 2011
Mohan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0127
High Courts20 Jul 2011Allowed
Sh. Chuni Lal and Others Vs Sh. Ram Sain
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0094
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17