High Courts21 Jul 2011Dismissed
State of Himachal Pradesh Vs Khub Ram
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0177
Criminal Procedure Code, 1973 (CrPC) — Section 313Punjab Excise Act, 1914 — Section 61(1)
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,005 of 1,570
High Courts21 Jul 2011
Ashok Kumar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0145
High Courts21 Jul 2011Dismissed
The New India Assurance Company Vs Smt. Kalawati and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0143
Motor Vehicles Act, 1988 — Section 140, 174
High Courts21 Jul 2011
Mrs. Sarla Thakur and Another Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0124
High Courts21 Jul 2011
Miss Asha Sharma Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0123
High Courts21 Jul 2011Allowed
Opinder Negi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0122
Constitution of India, 1950 — Article 14, 16
High Courts21 Jul 2011
State of Himachal Pradesh Vs Sanjay Kumar
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 323, 324, 452, 506
High Courts21 Jul 2011
Shashi Sharma Vs J.C. Rana
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0088
High Courts21 Jul 2011Dismissed
State of H.P. Vs Pritam Singh
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 161Punjab Excise Act, 1914 — Section 61
High Courts21 Jul 2011
Shri S.P. Singh Vs Himachal Gramin Bank and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0072
High Courts21 Jul 2011
Devyani Food Industries Private Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 245(2)Prevention of Food Adulteration Rules, 1955 — Rule 12B
High Courts21 Jul 2011
Kailash Chand Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0065
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 3Constitution of India, 1950 — Article 226, 227
High Courts21 Jul 2011
Nisha Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0064
High Courts21 Jul 2011
Thakur Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0062
High Courts21 Jul 2011
Ram Prakash Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0057
High Courts21 Jul 2011Dismissed
Mehar Chand Vs Dharamvir Sethi
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0048
High Courts21 Jul 2011Dismissed
Punni Devi and Others Vs Hans Raj and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0047
Punjab Tenancy Act, 1887 — Section 36
High Courts21 Jul 2011Allowed
Maya Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0038
High Courts21 Jul 2011
Satish Chandra Mehra and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0032
High Courts21 Jul 2011
Duni Chand and Another Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0029