High Courts28 Jul 2011Dismissed
Sat Parkash Vs Suresh Chand and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0093
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 999 of 1,570
High Courts28 Jul 2011
Veena Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0080
High Courts28 Jul 2011
Chander Kant and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0071
Constitution of India, 1950 — Article 19Penal Code, 1860 (IPC) — Section 147, 148, 149, 188, 323
High Courts28 Jul 2011
Farm Fresh Foods Pvt. Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0068
Hazardous Wastes (Management and Handling) Rules, 1989 — Rule 12, 13, 14, 3(14), 4
High Courts28 Jul 2011
Chhajju Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0063
High Courts28 Jul 2011Dismissed
State of H.P. and Another Vs Udham Singh
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0052
High Courts28 Jul 2011Dismissed
Bimla Vs Rukmani Devi and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0042
High Courts28 Jul 2011Dismissed
Rajender Singh and Others Vs Dhian Singh
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0041
Specific Relief Act, 1963 — Section 16Transfer of Property Act, 1882 — Section 53A
High Courts28 Jul 2011
Inder Dutt Sharma Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0027
High Courts28 Jul 2011Allowed
Yash Pal Vs National Insurance Co. Ltd. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0023
High Courts28 Jul 2011
The New India Assurance Company Ltd. Vs Usha Devi and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0021
Constitution of India, 1950 — Article 142Consumer Protection Act, 1986 — Section 2, 2(14), 3
High Courts27 Jul 2011Dismissed
Dharam Pal Singh Vs Major Gandhrab Singh Rana
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0242
High Courts27 Jul 2011Dismissed
Hari Dutt Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0236
High Courts27 Jul 2011Dismissed
State of H.P. Vs Tenjin Chhewang and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 289
Evidence Act, 1872 — Section 24, 25, 26, 27Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20
High Courts27 Jul 2011
Vijay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0192
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 323, 341, 376
High Courts27 Jul 2011Allowed
Sarwan Singh Vs Chanan Singh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0190
Easements Act, 1882 — Section 13, 15, 18, 2, 4
High Courts27 Jul 2011Allowed
Smt. Santosh Kumari Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 3 ShimLC 305
Land Acquisition Act, 1894 — Section 11, 12(2), 18, 18(2), 9Limitation Act, 1963 — Section 29
High Courts27 Jul 2011
Keshar Chand Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0174
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts27 Jul 2011
Dr. Sanjay Kumar Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0170
High Courts27 Jul 2011Dismissed
Kulwinder Singh Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0169
Prevention of Corruption Act, 1988 — Section 13(2)