High Courts05 Aug 2011
Uttam Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0053
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 990 of 1,570
High Courts05 Aug 2011Dismissed
State of Himachal Pradesh Vs Pritam Singh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0044
Penal Code, 1860 (IPC) — Section 34, 382
High Courts05 Aug 2011Dismissed
State of H.P Vs Subhan Deen and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 34, 376, 452
High Courts05 Aug 2011Dismissed
Vidya Parkash Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 13(2), 20, 5(1), 7
High Courts04 Aug 2011
Shiv Parsad Silmana Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0275
High Courts04 Aug 2011
Usha Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0274
High Courts04 Aug 2011
Satish Kumar Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0273
High Courts04 Aug 2011
Manorma Devi Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0272
High Courts04 Aug 2011
Daulat Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0267
High Courts04 Aug 2011
Lal Bahadur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0265
High Courts04 Aug 2011
Kamal Chand Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0259
High Courts04 Aug 2011
State of Himachal Pradesh Vs Baljit Singh
High Court Of Himachal Pradesh · (2012) CriLJ 237
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 279, 337
High Courts04 Aug 2011
Kamla Devi and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0252
Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts04 Aug 2011Dismissed
Nazar Khan Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0249
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 29
High Courts04 Aug 2011
Ashwani Kumar and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0247
Constitution of India, 1950 — Article 14, 15, 16, 16(1), 16(4)
High Courts04 Aug 2011
Smt. Raman Jakhotra Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0237
High Courts04 Aug 2011
Dr. Rajesh Sharma Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0233
High Courts04 Aug 2011Dismissed
Y.S. Thakur Vs Himachal Pradesh State Forest Corporation and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0232
Constitution of India, 1950 — Article 12
High Courts04 Aug 2011
Guru Parshad Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0227
High Courts04 Aug 2011
State of H.P. Vs Mohan Lal and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0220
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20