High Courts26 Aug 2011Allowed
Kanwar Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 324
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 985 of 1,570
High Courts26 Aug 2011Allowed
Sanjay Gupta Vs Sanjay Kumar and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0258
High Courts26 Aug 2011Allowed
Roop Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 1 ShimLC 291
Constitution of India, 1950 — Article 226
High Courts26 Aug 2011Dismissed
R.L. Saklani Vs Himachal Pradesh Horticulture Produce and Marketing Processing Corporation Limited and Another
High Court Of Himachal Pradesh · (2011) 3 ShimLC 358
High Courts24 Aug 2011
Virender Parkash Vs Rikhi Ram and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0170
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts24 Aug 2011Allowed
Balbir Singh Sadana Vs Eih Associated Hotels Ltd.
High Court Of Himachal Pradesh · (2011) 3 ShimLC 238
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1(3), Order 8 Rule 1A(3), 151
High Courts23 Aug 2011Dismissed
State of Himachal Pradesh Vs Nagnu Ram and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 155, 313Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 11, 20
High Courts23 Aug 2011Dismissed
Amar Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0062
High Courts23 Aug 2011
Virendra Kumar Vs Sandeep Bhatnagar and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0056
High Courts23 Aug 2011
Ranjeet Kumar Vs The State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0047
High Courts23 Aug 2011Allowed
Phankra Vs Shankar Dass
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0019
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts23 Aug 2011
Anil Sharma and Another Vs Mehboob Hussan
High Court Of Himachal Pradesh · (2011) 3 ShimLC 215
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 6
High Courts19 Aug 2011Allowed
Nand Ram Vs Sant Ram
High Court Of Himachal Pradesh · (2011) 3 ShimLC 240
Criminal Procedure Code, 1973 (CrPC) — Section 96Land Acquisition Act, 1894 — Section 11, 12(2), 18, 30, 4
High Courts19 Aug 2011Dismissed
Naresh Kumar and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0257
Constitution of India, 1950 — Article 14, 16, 309
High Courts19 Aug 2011Dismissed
Jagdish Chand and Another Vs Prem Singh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0171
High Courts19 Aug 2011Dismissed
State of H.P. Vs Narender Kumar and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376(2), 450
High Courts19 Aug 2011Dismissed
Nand Lal @ Nand Kishore Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 380, 395, 411, 457
High Courts19 Aug 2011Dismissed
State of H.P. Vs Atma Ram
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0101
Penal Code, 1860 (IPC) — Section 302, 498
High Courts19 Aug 2011Dismissed
Man Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 409, 420, 468, 471, 477(A)Prevention of Corruption Act, 1988 — Section 13(2)
High Courts18 Aug 2011Dismissed
Harmesh Chand and Others Vs Madan Lal and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 222
Civil Procedure Code, 1908 (CPC) — Section 100