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High Court Of Himachal Pradesh judgments

31,399 judgments · page 334 of 1,570

High Courts01 Mar 2021 Allowed

Prem Chand And Ors Vs State Of H.P And Anr

High Court Of Himachal Pradesh · (2021) 03 SHI CK 0017

Code Of Criminal Procedure, 1973 — Section 245, 320, 482Indian Penal Code, 1860 — Section 147, 149, 323, 451Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1), 3(2)(i)
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High Courts01 Mar 2021 Allowed

Sunil Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 03 SHI CK 0006

Code Of Criminal Procedure, 1973 — Section 164, 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
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High Courts01 Mar 2021 Allowed

Chima Segus Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 03 SHI CK 0005

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 37Immoral Traffic (Prevention)] Act, 1956 — Section 4, 5, 8
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High Courts01 Mar 2021Disposed Of

Monika Kumari Vs State Of Himachal Pradesh And Another

High Court Of Himachal Pradesh · (2021) 03 SHI CK 0002

Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 420, 452, 467, 468, 471, 504, 506Information Technology Act, 2000 — Section 66(C)
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High Courts01 Mar 2021Disposed Of

M/s Somnath Sawaran Lal Vs Dr. Shashi Pal Sood

High Court Of Himachal Pradesh · (2021) 03 SHI CK 0001

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1(A)(3), Order 9, Order 9 Rule 6, Order 9 Rule 7, Order 9 Rule 13, Order 9 Rule 17, Order 17 Rule 2, Order 17 Rule 3, Order 17 Rule 3(a), Order 17 Rule 3(b), Order 39 Rule 7Limitation Act, 1963 — Section 5
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High Courts26 Feb 2021Disposed Of

Sanjeev Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0303

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 161, 436, 436A, 439Indian Penal Code, 1860 — Section 323, 325, 341, 504, 506
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High Courts26 Feb 2021Disposed Of

Dimple Vs Bank Of India & Ors

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0300

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 17, 17(4A)Transfer Of Property Act, 1882 — Section 65A
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High Courts26 Feb 2021Disposed Of

Rajesh Khanna Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0299

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379, 411
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High Courts26 Feb 2021Disposed Of

Roshan Lal Vs State Of Himachal Pradesh & Others

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0298

Indian Penal Code, 1860 — Section 34, 211, 302United Provinces Prisoners Release On Probation Act, 1938 — Section 2Code Of Criminal Procedure, 1898 — Section 401
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