High Courts05 Mar 2021 Allowed
Balwan Singh Pathania Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0057
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 332 of 1,570
High Courts05 Mar 2021 Allowed
Dipanshu Abrol And Another Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0056
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 324, 326, 427, 504
High Courts05 Mar 2021 Allowed
Lovejit Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0055
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Indian Penal Code, 1860 — Section 34, 323, 325, 341, 504Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 37, 42, 61, 85
High Courts05 Mar 2021Disposed Of
Lekh Raj Vs Himachal Pradesh Transport Corporation And Another
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0054
High Courts05 Mar 2021Dismissed
Ram, Govt. Contractor Vs State Of H.P And Another
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0053
Arbitration And Conciliation Act, 1996 — Section 11(4), 11(6)
High Courts05 Mar 2021Disposed Of
Verinder Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0052
High Courts05 Mar 2021Disposed Of
Kundan Singh Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0051
High Courts05 Mar 2021Disposed Of
Khimi Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0050
Indian Penal Code, 1860 — Section 120B, 363, 366, 376, 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 6Prohibition Of Child Marriage Act, 2006 — Section 10, 11
High Courts05 Mar 2021Disposed Of
Moti Shiri Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0049
High Courts05 Mar 2021Disposed Of
Arjun Vikram Singh & Others Vs Indian Overseas Bank And Another
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0048
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts05 Mar 2021Disposed Of
Chhape Ram And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0047
High Courts05 Mar 2021 Allowed
Heera Devi Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0046
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446AEvidence Act, 1872 — Section 27Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts05 Mar 2021Disposed Of
Om Prakash Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0045
Indian Penal Code, 1860 — Section 120B, 363, 366, 376, 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 6Prohibition Of Child Marriage Act, 2006 — Section 10, 11
High Courts05 Mar 2021 Allowed
Sachin Thakur Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0044
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Indian Penal Code, 1860 — Section 359, 361, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts05 Mar 2021 Allowed
Lovely Negi @ Tinu Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0043
Indian Penal Code, 1860 — Section 341, 376, 506Code Of Criminal Procedure, 1973 — Section 164
High Courts05 Mar 2021Dismissed
Surjeet Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0042
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 174Evidence Act, 1872 — Section 27, 91, 92
High Courts05 Mar 2021Disposed Of
Pawan Kumar Vs HRTC & Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0041
High Courts05 Mar 2021Disposed Of
M/S Byas Infrabuild Pvt. Ltd. Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0040
High Courts05 Mar 2021Disposed Of
Pawan Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0039
Constitution Of India, 1950 — Article 243O
High Courts05 Mar 2021Disposed Of
Raj Kamal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0038