High Courts09 Mar 2021Disposed Of
Sat Pal Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0079
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 331 of 1,570
High Courts09 Mar 2021Disposed Of
Balbir Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0078
High Courts09 Mar 2021Disposed Of
Jasvinder Kaur Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0077
High Courts09 Mar 2021Disposed Of
New India Assurance Company Limited Vs Jyoti Bala And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0076
Code Of Civil Procedure, 1908 — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 173
High Courts08 Mar 2021Disposed Of
Pushpinder Kumar Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0074
High Courts08 Mar 2021Disposed Of
Mohan Singh Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0073
High Courts08 Mar 2021Disposed Of
Baldev Raj Vs State Of H.P.& Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0072
High Courts08 Mar 2021Disposed Of
Nand Kishore Vs State Of H.P.& Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0071
High Court Of Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts08 Mar 2021Disposed Of
Hukkam Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0070
High Courts08 Mar 2021Disposed Of
Urmila Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0069
High Courts08 Mar 2021Disposed Of
Mahinder Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0067
High Courts08 Mar 2021Disposed Of
Gopal Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0066
High Courts08 Mar 2021 Allowed
Ajay Kumar Sood Vs State Of H.P.& Anr
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0065
Arbitration And Conciliation Act, 1996 — Section 29A
High Courts08 Mar 2021Disposed Of
Suresh Kulal Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0064
High Courts08 Mar 2021Disposed Of
Harnam Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0063
High Courts08 Mar 2021Disposed Of
M/s Kanwar & Partners Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0062
High Courts08 Mar 2021Disposed Of
Desh Raj Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0061
High Courts08 Mar 2021Dismissed
Rajeev Bhardwaj Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0060
Code Of Civil Procedure, 1908 — Section 151, Order 19 Rule 3Code Of Criminal Procedure, 1973 — Section 362, 482
High Courts05 Mar 2021Disposed Of
Tikam Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0059
Indian Penal Code, 1860 — Section 120B, 363, 366, 376, 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 6Prohibition Of Child Marriage Act, 2006 — Section 10, 11
High Courts05 Mar 2021Dismissed
Mahinder Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0058
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 24, 27A, 29, 37Code Of Criminal Procedure, 1973 — Section 161Evidence Act, 1872 — Section 27