High Courts10 Mar 2021Disposed Of
Bachitar Singh Vs State Of H.P.& Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0110
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 330 of 1,570
High Courts10 Mar 2021Disposed Of
Bihari Lal Vs State Of H.P.& Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0109
High Courts10 Mar 2021Disposed Of
Kanwar Bhan Vs Ravan Ram (Since Deceased) Through His Legal Representatives, Namely, Smt. Rattani Devi (Widow) And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0108
Code Of Civil Procedure, 1908 — Section 115, Order 22 Rule 4
High Courts10 Mar 2021
Devinder Singh Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0106
High Courts10 Mar 2021Disposed Of
State Of Himachal Pradesh And Others Vs Kuldeep Kumar And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0105
High Courts10 Mar 2021Dismissed
Rajinder Kaur Vs Competent Authority-Cum-Land Acquisition Officer And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0103
High Courts10 Mar 2021 Allowed
Mata Dass Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0102
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts10 Mar 2021Disposed Of
Parveen Kumar Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0101
High Courts10 Mar 2021Disposed Of
Dharam Pal Sharma Vs H.P. T.D.C. & Anr
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0099
High Courts10 Mar 2021
Pawan Kumar Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0097
High Courts10 Mar 2021Disposed Of
Jagdish Ram & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0096
Himachal Pradesh Holdings (Consolidation And Prevention Of Fragmentation) Act, 1971 — Section 54
High Courts10 Mar 2021Dismissed
Amita Devi Vs H.P. Staff Selection Commission
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0095
High Courts10 Mar 2021Dismissed
Vishal Bukhta And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0094
High Courts10 Mar 2021Dismissed
Hari Dev Diwedi And Others Vs Gauri
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0093
Constitution Of India, 1950 — Article 17(iii), 227Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Himachal Pradesh Court Fees Act, 1968 — Section 7, 7(ivA), 7(iv)(c), 7(v), 25(d), 40
High Courts10 Mar 2021Dismissed
State Of Himachal Pradesh And Others Vs Narinder Kumar Gupta
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0092
Code Of Criminal Procedure, 1973 — Section 439(2)Indian Penal Code, 1860 — Section 34, 354A, 354C, 498A
High Courts09 Mar 2021Disposed Of
Rajni Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0091
Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471, 506
High Courts09 Mar 2021
Manoj Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0088
High Courts09 Mar 2021 Allowed
Sanjay Singh Vs State Of H.P.& Another
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0086
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 452, 498A, 506
High Courts09 Mar 2021Disposed Of
Aman Teji Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0082
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts09 Mar 2021Disposed Of
Swarn Garg And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0081
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471