High Courts22 Mar 2021Disposed Of
Hardeep Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0166
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 328 of 1,571
High Courts22 Mar 2021Disposed Of
Rajesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0165
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts22 Mar 2021Disposed Of
Fakar Deen Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0164
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 17
High Courts22 Mar 2021Disposed Of
HDB Financial Services Limited Vs District Magistrate-Cum-Deputy Commissioner, Shimla & Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0163
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
High Courts22 Mar 2021Disposed Of
Ajay Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0162
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 61, 85Code Of Criminal Procedure, 1973 — Section 313, 439
High Courts22 Mar 2021Dismissed
Milap Chand Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0161
High Courts22 Mar 2021 Allowed
New India Assurance Co. Ltd Vs Lachhman Thapa & Ors
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0160
Employees Compensation Act, 1923 — Section 3, 4, 4A(3), 4A(3)(a), 4A(3)(b), 12, 17Motor Vehicles Act, 1988 — Section 147
High Courts22 Mar 2021Disposed Of
Pankaj And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0159
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 161, 436, 436A, 439Indian Penal Code, 1860 — Section 34, 201, 307, 342, 436, 452, 506
High Courts22 Mar 2021 Allowed
Sonu Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0158
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Indian Penal Code, 1860 — Section 34, 323, 506Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 37
High Courts22 Mar 2021Disposed Of
Vinita Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0157
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts19 Mar 2021Disposed Of
Rajiv Negi Vs Chief Engineer (South Zone) & Another
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0156
Arbitration And Conciliation Act, 1996 — Section 11(6), 23, 29A
High Courts19 Mar 2021Disposed Of
Shiv Ram Vs HRTC And Anr
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0155
Constitution Of India, 1950 — Article 226
High Courts19 Mar 2021Disposed Of
Ajay Kumar Vs HRTC And Ors
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0154
Constitution Of India, 1950 — Article 226
High Courts19 Mar 2021Disposed Of
Rani Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0152
High Courts19 Mar 2021Disposed Of
Joginder Singh Vs HRTC And Anr
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0151
Constitution Of India, 1950 — Article 226
High Courts19 Mar 2021Disposed Of
Naresh Kumar Vs Rakesh Kumar
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0150
Arbitration And Conciliation Act, 1996 — Section 11(6), 23, 29A
High Courts19 Mar 2021Disposed Of
Roshan Lal Vs Suresh Lata
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0149
High Courts19 Mar 2021Disposed Of
Baldev Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0148
High Courts19 Mar 2021Disposed Of
Avinash Chander Vs HRTC And Anr
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0147
Constitution Of India, 1950 — Article 226
High Courts19 Mar 2021Disposed Of
Tushar Goel Vs Principal Chief Conservator Of Forest & Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0146
Arbitration And Conciliation Act, 1996 — Section 11(5), 23, 29A