High Courts23 Mar 2021Disposed Of
Kesar Singh Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0190
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 327 of 1,571
High Courts23 Mar 2021Dismissed
Som Nath Vs Ram Pal & Ors
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0189
Indian Succession Act, 1925 — Section 63(c)Evidence Act, 1872, — Section 68, 69, 70, 90, 114(g)
High Courts23 Mar 2021Disposed Of
Harinder Pal Singh Vs Gurmeet Singh Narang And Another
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0188
High Courts23 Mar 2021Disposed Of
Satish Kumar Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0187
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15
High Courts23 Mar 2021Disposed Of
Ojas Garg Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0186
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 420, 467, 468, 471, 504, 506
High Courts23 Mar 2021Dismissed
Rajni Sharma & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0185
Constitution Of India, 1950 — Article 14, 16(1)
High Courts23 Mar 2021Disposed Of
Manorama Devi And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0184
High Courts23 Mar 2021Disposed Of
Hira Lal Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0183
High Courts23 Mar 2021Disposed Of
Naseem Khan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0182
High Courts23 Mar 2021Dismissed
Ram Singh & Anr Vs Labh Singh & Ors
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0181
Constitution Of India, 1950 — Article 227Himachal Pradesh Land Revenue Act, 1954 — Section 14, 17, 123Limitation Act, 1963 — Section 5
High Courts23 Mar 2021Disposed Of
Abid Khan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0180
High Courts23 Mar 2021Disposed Of
State Of H.P. & Ors Vs Prem Singh And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0179
High Courts23 Mar 2021Disposed Of
Shanti Devi Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0178
High Courts23 Mar 2021Dismissed
Pradeep Kumar (Deceased) Through His Legal Heirs Vs Rakesh Ahuja
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0177
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17, Order 8 Rule 1(3), Order 22 Rule 4(2)Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts22 Mar 2021Dismissed
Pritam Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0172
High Courts22 Mar 2021Disposed Of
Baljit Singh Vs Himachal Pradesh State Electricity Board Limited & Ors
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0171
High Courts22 Mar 2021Disposed Of
Gurpreet Singh Vs Himachal Pradesh State Electricity Board Limited & Ors
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0170
High Courts22 Mar 2021Disposed Of
Shammi Sood Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0169
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37
High Courts22 Mar 2021Disposed Of
Prem Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0168
High Courts22 Mar 2021
Dhan Prakash Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0167