High Courts17 Mar 2021 Allowed
M/s C & C Constructions Limited Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0130
Arbitration And Conciliation Act, 1996 — Section 29(A)(3), 29(A)(4)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 329 of 1,570
High Courts17 Mar 2021Disposed Of
Bahadur Singh Vs H.P. Tourism Development Corporation Ltd Through Its Managing Director & Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0129
High Courts17 Mar 2021Disposed Of
Sunil Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0128
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 354AProtection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts17 Mar 2021Dismissed
Ravinder Singh Guleria And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0127
High Courts16 Mar 2021Disposed Of
Dera Baba Nanak Bus Service (Regd.) Vs Monika Sharma And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0126
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 1 Motor Vehicles Act, 1988 — Section 173
High Courts16 Mar 2021Dismissed
State Of H.P & Ors Vs Shyam Lal
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0125
High Courts16 Mar 2021Dismissed
National Insurance Company Limited Vs Kanta Devi And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0124
Constitution Of India, 1950 — Article 227Indian Penal Code, 1860 — Section 279, 304A, 337Motor Vehicles Act, 1988 — Section 166, 170, 173
High Courts16 Mar 2021Dismissed
Pyare Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0123
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts16 Mar 2021Disposed Of
Prabhat Singh Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0122
High Courts16 Mar 2021
Kaam Raj Vs Ram Transport Finance Co. Ltd. And Another
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0121
Negotiable Instruments Act, 1881 — Section138
High Courts16 Mar 2021Disposed Of
Neeta Ram Vs Rakesh Kapoor
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0120
Code Of Criminal Procedure, 1973 — Section 397, 401Negotiable Instruments Act, 1881 — Section 138, 147
High Courts16 Mar 2021Dismissed
Rajinder Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0119
Constitution Of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 6
High Courts16 Mar 2021Dismissed
Kuldeep Kant Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0118
Administrative Tribunals Act, 1985 — Section 19, 21(2)
High Courts16 Mar 2021Dismissed
Future General India Insurance Company Ltd Vs Saroj Kumari And Others
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0117
Motor Vehicles Act, 1988 — Section 166
High Courts15 Mar 2021Disposed Of
Prem Chand Sharma Vs Sandeep Kumar And Anr
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0116
High Courts15 Mar 2021Disposed Of
Kashmir Singh Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0115
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts15 Mar 2021 Allowed
Seema Thakur And Anr Vs Ramesh Shandil
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0114
Code Of Criminal Procedure, 1973 — Section 125, 125(1), 482
High Courts15 Mar 2021Disposed Of
Chanchal Rana Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0113
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 406, 498ACode Of Criminal Procedure, 1973 — Section 436, 436A
High Courts15 Mar 2021Disposed Of
Rajneesh Kumari & Anoher Vs State Of H.P. & Other
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0112
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 376, 451, 506
High Courts15 Mar 2021Disposed Of
Chaman Thakur Vs Randhir Rana
High Court Of Himachal Pradesh · (2021) 03 SHI CK 0111
Himachal Pradesh Urban Rent Control Act, 1987 — Section 24(5)