High Courts05 Mar 2021Disposed Of

Dolma Devi Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 03 SHI CK 0037

Indian Penal Code, 1860 — Section 120B, 363, 366, 376, 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 6Prohibition Of Child Marriage Act, 2006 — Section 10, 11
High Courts05 Mar 2021Dismissed

Kanta Vs Narcotics Control Bureau

High Court Of Himachal Pradesh · (2021) 03 SHI CK 0035

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 29
High Courts04 Mar 2021 Allowed

Sushma Devi Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 03 SHI CK 0030

Constitution Of India, 1950 — Article 14, 15, 21, 38, 39, 41, 42, 43Central Civil Services (Leave) Rules, 1972 — Rule 30(1), 31(1), 43, 43(1)Maharashtra Civil Services (Leave) Rules, 1961 — Rule 74