High Courts26 Feb 2021Disposed Of
Yashvir Singh Vs Himachal Pradesh Tourism Development Corporation Ltd. And Another
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0297
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 335 of 1,570
High Courts26 Feb 2021Disposed Of
Arjun Singh And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0296
High Courts26 Feb 2021Disposed Of
Sakshi Chauhan & Anr Vs Prashant Sirkek
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0295
High Courts26 Feb 2021Disposed Of
Ramesh Chand Vs H.P. State Forest Corporation Ltd. & Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0294
High Courts26 Feb 2021Disposed Of
Chand Lal Vs Kumad Singh & Another
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0293
High Courts26 Feb 2021Disposed Of
Nihal Sing Vs Kumad Singh & Another
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0292
High Courts26 Feb 2021Disposed Of
Varun Dev Chaunan And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0291
Indian Penal Code, 1860 — Section 143, 147, 149, 341, 353, 504, 506
High Courts26 Feb 2021Disposed Of
Reshma Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0290
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 326, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 154, 439Evidence Act, 1872 — Section 27
High Courts26 Feb 2021Dismissed
Deep Kumar And Another Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0289
High Courts26 Feb 2021Dismissed
Man Mohan Kapoor Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0288
Constitution Of India, 1950 — Article 14, 15, 16, 38Uttar Pradesh Public Services (Reservation For Scheduled Castes, Scheduled Tribes And Other Backward Classes) Act, 1994 — Section 8, 8(2)
High Courts26 Feb 2021Disposed Of
Sushil Chauhan And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0287
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts26 Feb 2021Allowed
Mahle Filter Systems India Ltd. (Formerly Purolator India Ltd) Vs Himachal Pradesh Urban Development Authority (HIMUDA) And Another
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0286
Companies Act, 1956 — Section 21, 22, 23(1), 23(3), 394(2)
High Courts25 Feb 2021Disposed Of
Gurmel Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0284
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts25 Feb 2021Disposed Of
Mohinder Saini & Ors Vs Manoj Kumar IAS & Another
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0283
High Courts25 Feb 2021Disposed Of
Dibya And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0282
High Courts25 Feb 2021Disposed Of
Het Ram Vs Kumad Singh & Another
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0281
High Courts25 Feb 2021Disposed Of
Ghanshyam Dass Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0280
High Courts25 Feb 2021Disposed Of
Mohinder Kumar Vs Himachal Pradesh Tourism Development Corporation Limited And Another
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0279
High Courts25 Feb 2021Disposed Of
Rajesh Kumar Vs Manoj Kumar IAS & Another
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0278
High Courts25 Feb 2021Dismissed
Bajaj Allianz General Insurance Company Vs Shrimati Kamla Devi & Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0277
Code Of Civil Procedure, 1908 — Order 23 Rule 1