High Courts23 Feb 2021Disposed Of
Besar Lal Vs Deputy General Manager, State Bank Of India And Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0241
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 337 of 1,570
High Courts23 Feb 2021Disposed Of
Whispering Pines Resorts Pvt. Ltd. Moti Tibba Vs Union Of India And Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0240
High Courts23 Feb 2021Dismissed
State Of H.P. & Others Vs Kanta Sharma
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0239
High Courts23 Feb 2021 Allowed
Satinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0238
Code Of Criminal Procedure, 1973 — Section 154, 437A, 438, 446Indian Penal Code, 1860 — Section 147, 149, 323, 504
High Courts23 Feb 2021 Allowed
Hari Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0237
Indian Penal Code, 1860 — Section 279Motor Vehicles Act, 1988 — Section 133, 134, 187Code Of Criminal Procedure, 1973 — Section 161
High Courts22 Feb 2021Disposed Of
Manju Kumari Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0259
High Courts22 Feb 2021Disposed Of
Gurcharan Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0258
High Courts22 Feb 2021 Allowed
Anu Tuli Azta Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0257
Code Of Criminal Procedure, 1973 — Section 245, 320, 482Indian Penal Code, 1860 — Section 143, 147, 149, 341, 353, 504, 506Code Of Criminal Procedure, 1898 — Section 561A
High Courts22 Feb 2021Disposed Of
Mayank Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0256
High Courts22 Feb 2021 Allowed
Bachni Devi Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0255
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 37, 42, 68, 85
High Courts22 Feb 2021Disposed Of
State Of H.P And Others Vs Sanjay Kumar
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0254
High Courts22 Feb 2021Disposed Of
Om Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0253
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts22 Feb 2021Dismissed
Gillette India Limited And Others Vs Assistant Excise & Taxation Commissioner And Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0252
High Courts22 Feb 2021Disposed Of
Raj Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0251
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts22 Feb 2021Disposed Of
Naveen Kumari And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0250
Constitution Of India, 1950 — Article 14, 16
High Courts22 Feb 2021Disposed Of
Prem Lata @ Praveen Sabbarwal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0249
Indian Penal Code, 1860 — Section 120B, 201, 302, 382, 404Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 6
High Courts22 Feb 2021Disposed Of
Dr. Vikram Verma And Others Vs Union Of India And Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0248
High Courts22 Feb 2021 Allowed
Manoj Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0246
Recruitment And Promotion Rules, 2011 — Rule 10(a)(ii)
High Courts19 Feb 2021Disposed Of
Jai Lal Sharma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0236
High Courts19 Feb 2021Disposed Of
Shama Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0235