High Courts25 Feb 2021Disposed Of
Jagdish Chand Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0276
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 336 of 1,570
High Courts25 Feb 2021Disposed Of
Rattan Chand Vs Himachal Pradesh Tourism Development Corporation Limited And Another
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0275
High Courts25 Feb 2021Disposed Of
Savita Bhatia Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0273
High Courts25 Feb 2021Disposed Of
Anil Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0272
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts25 Feb 2021Disposed Of
Ramesh Kumar Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0271
High Courts25 Feb 2021Disposed Of
Ravinder Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0270
High Courts25 Feb 2021Disposed Of
Sumeet Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0269
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 406, 498A, 504, 506Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts25 Feb 2021Disposed Of
Bhadur Singh Vs Kumad Singh & Another
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0268
High Courts24 Feb 2021Disposed Of
Naresh Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0267
High Courts24 Feb 2021Disposed Of
Neelam Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0266
High Courts24 Feb 2021Disposed Of
Chhabile Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0265
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Feb 2021Disposed Of
Harjinder Singh @ Nikka Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0264
Indian Penal Code, 1860 — Section 34, 120, 201, 302United Provinces Prisoners Release On Probation Act, 1938 — Section 2Code Of Criminal Procedure, 1898 — Section 401
High Courts24 Feb 2021Disposed Of
Rekha Pathania Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0263
High Courts24 Feb 2021Disposed Of
Roshan Lal Vs Himachal Pradesh Tourism Development Corporation Ltd. And Another
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0262
High Courts24 Feb 2021Disposed Of
Amar Nath Vs HPSEB Ltd. & Anr
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0261
High Courts24 Feb 2021Partly Allowed
Shriram General Insurance Company Ltd Vs Vijay Laxmi And Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0260
Motor Vehicles Act, 1988 — Section 140, 166
High Courts23 Feb 2021Disposed Of
Hem Raj Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0245
High Courts23 Feb 2021Disposed Of
Narayan Singh Vs Deputy General Manager, State Bank Of India And Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0244
High Courts23 Feb 2021Disposed Of
Girdhari Lal Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0243
High Courts23 Feb 2021 Allowed
Kanav Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0242
Code Of Criminal Procedure, 1973 — Section 154, 437A, 438, 446Indian Penal Code, 1860 — Section 147, 149, 323, 504