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High Court Of Himachal Pradesh judgments

31,415 judgments · page 16 of 1,571

High Courts23 Sept 2026

Suresh Sharma Vs Jitender Singh

High Court Of Himachal Pradesh · 2024 INSC 1059

Negotiable Instruments Act-Section 138, 118(a), 139, 118, 142(a)Code of Criminal Procedure-Section 313, 357(3), 421Income Tax Act, 1961-Section 269SS, 271D, 269
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High Courts23 Sept 2026

Jaswant Singh Vs Durga Dass & Anr.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 4129

Code of Criminal Procedure, 1973-Section 199, 249, 256, 302, 377, 378, 394, 449, 454, 482, 494Code of Criminal Procedure, 1898-Section 198, 247, 411-A, 417, 417(3), 431, 476-B, 495Indian Penal Code-Section 34, 120-B, 201, 323, 420, 467, 468, 471, 500
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High Courts23 Sept 2026

Susheel Kumar Vs State Of H.P.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 4134

Bharatiya Nyaya Sanhita-Sections 64(2), 77, 123, 137(2), 351(2)Protection of Children from Sexual Offences Act, 2012-Sections 4, 6, 15, 35, 35(1), 35(2), 37Cr.P.C.-Sections 284, 309
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High Courts23 Sept 2026

State Of Himachal Pradesh Vs Rati Ram

High Court Of Himachal Pradesh · (2026) 09 SHI CK 4138

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 57Code of Criminal Procedure, 1973-Section 161, 178(2), 313, 417, 378, 437-ABhartiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts23 Sept 2026

State Of Himachal Pradesh Vs Des Raj

High Court Of Himachal Pradesh · (2026) 09 SHI CK 4141

IPC-Section 376, 375Code of Criminal Procedure-Section 391, 154, 437-ABhartiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts23 Sept 2026

Phool Singh Vs State Of HP

High Court Of Himachal Pradesh · (2026) 09 SHI CK 4142

Bharatiya Nyaya Sanhita (BNS)-Section 109, 115(2), 117(2), 190, 191(2), 191(3)IPC-Section 307CrPC-Section 227, 232
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