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High Court Of Himachal Pradesh judgments

31,415 judgments · page 15 of 1,571

High Courts28 Sept 2026Dismissed

Dheeraj Kumar Vs State Of HP

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6522

Bharatiya Nagarik Suyraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Sections 318(4), 61(2)Prevention of Corruption Act-Section 7 & 8
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High Courts25 Sept 2026Allowed

Ghanthu Ram Vs Rajeev Kumar

High Court Of Himachal Pradesh · 2025 INSC 576

Code of Criminal Procedure-Section 311, 313, 301, 391Criminal Code of Procedure, 1898-Section 540Negotiable Instruments Act-Section 138
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High Courts25 Sept 2026Dismissed

Dev Raj Vs Alok Kumar & Anr.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 4621

Code of Criminal Procedure-Section 154(1), 154(3), 156(3)IPC-Section 420-B, 464, 465, 467, 471
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High Courts25 Sept 2026Partly Allowed

Methuku Thirupathi Reddy Vs CBI

High Court Of Himachal Pradesh · (2026) 09 SHI CK 4619

Indian Penal Code-Sections 420, 467, 468, 471, 24, 25, 26Criminal Procedure Code, 1973-Section 313, 397, 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438
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High Courts25 Sept 2026Dismissed

Pune Ram Vs Rupesh Sharma

High Court Of Himachal Pradesh · (2026) 09 SHI CK 4615

Negotiable Instruments Act-Section 138, 118, 139Code of Criminal Procedure-Section 313, 437-ABhartiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts25 Sept 2026Allowed

Karan Vs State Of H.P. & Ors.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 4599

Indian Penal Code-Section 376Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968Prisoners Rules, 1969-Rule 3 (2)
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High Courts25 Sept 2026Allowed

Praveen Kumar Vs State Of H.P.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 4549

Bharatiya Nagarik Suraksha Sanhita-Section 483, 173, 180Bharatiya Nyaya Sanhita-Section 103, 127(2), 125(B), 61(2), 3(5), 125(2)BSA-Section 23
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High Courts25 Sept 2026

Adam Ram Vs State Of HP & Anr.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 4404

Indian Penal Code-Section 302, 304-IIConstitution of India-Article 311, 311(2)Code of Criminal Procedure, 1973-Section 389, 389(1), 357, 360
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High Courts24 Sept 2026

Sanjay Dhiman Vs Super Treads & Anr.

High Court Of Himachal Pradesh · 2024 INSC 1059

Negotiable Instruments Act-Section 138, 118, 118(a), 139Criminal Procedure Code, 1973-Section 313, 397, 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438
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