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High Court Of Himachal Pradesh judgments

31,415 judgments · page 13 of 1,571

High Courts29 Sept 2026Dismissed

Shyam Chand Vs Roop Singh

High Court Of Himachal Pradesh · 2024 INSC 1059

Negotiable Instruments Act-Section 138, 118, 118(a), 139, 146Criminal Procedure Code, 1973-Section 313, 397, 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438
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High Courts29 Sept 2026

Dhani Bhaag Vs State Of HP

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6145

Bharatiya Nagarik Suyraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Section 64(1)Protection of Children from Sexual Offences Act-Sections 4(1), 18, 19, 21
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High Courts29 Sept 2026Allowed

Ram Lal Vs State Of HP

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6144

Bharatiya Nagarik Suyraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Section 64(1)Protection of Children from Sexual Offences Act-Sections 4(1), 18, 19, 21
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High Courts29 Sept 2026Allowed

Ashok Kumar Vs State Of HP

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6142

Indian Penal Code-Sections 341, 354, 506Code of Criminal Procedure, 1973-Sections 313, 397, 437-A, 439Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 438, 481
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High Courts29 Sept 2026Allowed

Kanya Devi Vs State Of HP & Anr.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6546

Bharatiya Nagarik Suyraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Section 64(1)Protection of Children from Sexual Offences Act-Section 4(1), 18, 19, 21
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High Courts29 Sept 2026Disposed Of

Munish Kumar Vs State Of H.P.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6537

Narcotic Drugs & Psychotropic Substances Act-Section 20(b)(ii)(b), 20(b)(ii)(c), 29, 52A, 52A(2), 52A(4)Code of Criminal Procedure, 1973-Section 228Indian Evidence Act, 1872
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High Courts29 Sept 2026Dismissed

Satish Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6523

Indian Penal Code-Sections 363, 342, 376(2) and 506Protection of Children from Sexual Offences Act, 2012-Sections 6 and 17Cr.P.C.-Section 164
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High Courts29 Sept 2026Dismissed

Bhadar Singh Vs Indra Devi

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6521

Hindu Marriage Act, 1955-Section 13, 13(1)(i-a), 13(1)(i-b), 23(1)(a)IPC-Section 498-A, 506Protection of Women from Domestic Violence Act, 2005-Section 12, 23
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High Courts28 Sept 2026Disposed Of

Ravi Kumar @ Bunty Vs State Of HP

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6190

Narcotic Drugs and Psychotropic Substances Act-Sections 21 and 29Motor Vehicles Act-Section 181Constitution of India-Article 21
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High Courts28 Sept 2026

Khimi Ram Vs State Of H.P.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6180

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 42, 43, 50, 50(1), 50(2), 50(4), 50(5), 50(6)Code of Criminal Procedure, 1973-Section 100, 313, 437-ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts28 Sept 2026Disposed Of

Shivanshu Dhiman Vs State Of H.P.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6173

Narcotic Drugs and Psychotropic Substances Act-Sections 21, 25, 29, 37, 67Constitution of India-Article 21Indian Evidence Act-Sections 21, 24, 25
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