High Courts30 Sept 2026Disposed Of
Narender Kumar @ Tiku Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6143
Bharatiya Nagarik Suyraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act-Section 21, 42, 37
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 12 of 1,571
High Courts30 Sept 2026Disposed Of
Jagdish Chander Bisht Vs Golf Link Finance & Resorts
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6141
Negotiable Instruments Act-Section 138, 147Cr.P.C.-Section 320
High Courts30 Sept 2026Disposed Of
Aakash Rana @ Lovely Vs State of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6140
Narcotic Drugs and Psychotropic Substances Act-Sections 21, 25, 29, 37, 67Constitution of India-Article 21Cr.P.C.-Sections 161, 162
High Courts30 Sept 2026Disposed Of
Geeta Ram Vs H.P. State Co-operative Agriculture & Rural Development Bank Ltd.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6138
Negotiable Instruments Act-Section 138, 147Cr.P.C.-Section 320
High Courts30 Sept 2026Disposed Of
Surinder Singh Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6543
Bharatiya Nagarik Suyraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act-Section 18, 42, 37
High Courts30 Sept 2026Disposed Of
Aakash Rana @ Lovely Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6531
Narcotic Drugs and Psychotropic Substances Act-Sections 21, 25, 29, 37, 67Constitution of India-Article 21Cr.P.C.-Sections 161, 162
High Courts30 Sept 2026Disposed Of
Kuldeep Sharma Vs M/s Shakun Chit Fund & Leasing Ltd.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6530
Negotiable Instruments Act-Section 138, 148CrPC-Section 389
High Courts30 Sept 2026Disposed Of
Harka Bahadur Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6529
IPC-Section 302, 201
High Courts30 Sept 2026Disposed Of
Ganga Ram & Ors. Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6527
Constitution of India-Article 226, 300-A, 31, 21, 19 (1) (b), 136, 142, 32Land Acquisition Act-Section 4RFC& TLARR Act, 2013
High Courts30 Sept 2026Dismissed
Hinduja Layland Finance Ltd. Vs M/s. A.K. Traders
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6526
Negotiable Instruments Act-Section 138Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023-Section 413Code of Criminal Procedure-Section 372
High Courts30 Sept 2026Disposed Of
Dinesh Kumar Vs Sapna Devi & Anr.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6516
Criminal Procedure Code-Section 125
High Courts29 Sept 2026Disposed Of
Rakesh Kumar Vs Kangra Central Co-Operative Bank Ltd.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6193
Negotiable Instruments Act, 1881-Section 138, 118, 118(a), 139, 146, 147Criminal Procedure Code, 1973-Section 313, 397, 439, 357Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438
High Courts29 Sept 2026Disposed Of
Digvijay Singh Vs Shubhra Tomar
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6187
Criminal Procedure Code-Section 125
High Courts29 Sept 2026Disposed Of
State Of Himachal Pradesh Vs Sandeep
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6183
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 52A, 52A(3), 57Code of Criminal Procedure, 1973-Section 161, 178(2), 313, 378, 437-ACriminal Procedure Code-Section 417
High Courts29 Sept 2026
Surender Kumar Vs State Of Hp
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6176
Narcotic Drugs and Psychotropic Substances (NDPS) Act-Sections 21, 25, 29, 37, 20(b), 20, 27, 35, 54Constitution of India-Articles 21, 47
High Courts29 Sept 2026Dismissed
Gaurav Thakur Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6175
Narcotic Drugs and Psychotropic Substances Act-Sections 20, 20(b), 21, 29, 35, 37 and 54Constitution of India-Articles 21 and 47Bharatiya Sakshya Adhiniyam-Section 23
High Courts29 Sept 2026Disposed Of
Ms Meenakshi Vs Ms Nitu Gill
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6172
Negotiable Instruments Act-Section 138, 18Code of Criminal Procedure-Section 313
High Courts29 Sept 2026Disposed Of
Manjeet Singh Pasricha Vs Bhavna
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6167
Bharatiya Nagarik Suraksha Sanhita-Section 144(1), 144(4), 144 (1) (a & b)
High Courts29 Sept 2026
State Of H.P. Vs Sadiq Mohammad & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6165
Indian Penal Code-Sections 435, 323, 325, 34Code of Criminal Procedure-Sections 313, 174, 437-ABhartiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts29 Sept 2026
State Of H.P. Vs Rakshpal Singh @ Pali
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6164
Indian Penal Code-Section 279, 304AMotor Vehicles Act-Section 177, 181, 184, 194Code of Criminal Procedure-Section 313, 437-A