High Courts23 Sept 2026
Suresh Sharma Vs Jitender Singh
High Court Of Himachal Pradesh · 2024 INSC 1059
Negotiable Instruments Act-Section 138, 118(a), 139, 142 clause (a)Code of Criminal Procedure-Section 313, 357(3), 421IPC-Section 64
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High Court Of Himachal Pradesh judgments
31,415 judgments · page 17 of 1,571
High Courts23 Sept 2026
Susheel Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3962
Bharatiya Nyaya Sanhita-Section 64(2), 77, 123, 137(2), 351(2)Protection of Children from Sexual Offences Act, 2012-Section 4, 6, 15, 35, 35(1), 35(2), 37Cr.P.C.-Section 284, 309
High Courts23 Sept 2026Dismissed
Sonu alias Ali Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3957
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 430Indian Penal Code-Section 302, 326, 382, 504, 506Indian Evidence Act-Section 27
High Courts23 Sept 2026
State Of Himachal Pradesh Vs Des Raj
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3956
IPC-Section 376, 375Code of Criminal Procedure-Section 391, 154, 437-ABhartiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts23 Sept 2026
Sonu Alias Ali Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3953
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 430Indian Penal Code-Section 302, 326, 382, 504, 506Cr.P.C.-Section 389
High Courts22 Sept 2026Disposed Of
Smt. Raj Kumari Vs Sh. Sanjay Kumar
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3811
Hindu Marriage Act, 1955-Section 13, 13(1)(i-a), 13(1)(i-b), 24IPC-Section 498-A, 354, 323, 325, 506Code of Civil Procedure-Section 151
High Courts22 Sept 2026
State Of Himachal Pradesh Vs Bhawan Sood
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3961
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 21, 55, 57Code of Criminal Procedure, 1973-Section 161, 178(2), 313, 417, 378, 437-ABhartiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts22 Sept 2026
Gurmail Chand Vs Rakesh Kanwar & Anr.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3954
High Courts22 Sept 2026
Munish Kumar Sharma & Ors. Vs Rakesh Kanwar & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3950
High Courts22 Sept 2026
Ishwar Dass & Ors. Vs Devesh Kumar & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3949
High Courts22 Sept 2026
Ravi Kumar & Ors. Vs Rakesh Kanwar & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3948
High Courts22 Sept 2026
M/s Cosmo Herbal Ltd. & Anr. Vs M/s Satya Packaging
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3946
Constitution of India-Article 142The 1996 Act-Section 34The 2006 Act-Section 19
High Courts22 Sept 2026
Shaneel Kumar Vs Rakesh Kanwar & Anr.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4360
High Courts22 Sept 2026
Anita Kumari & Anr. Vs Rakesh Kanwar & Anr.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4357
High Courts21 Sept 2026
Manoj Kumar Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3288
Narcotic Drugs and Psychotropic Substances Act-Sections 20, 29, 37, 67Constitution of India-Article 21Indian Evidence Act-Sections 25, 24, 21
High Courts21 Sept 2026
Shishu Pal Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3291
Narcotic Drugs and Psychotropic Substances Act-Section 20, 37Constitution of India-Article 21, 47
High Courts21 Sept 2026
Bajaj Allianz General Insurance Company Limited Vs Uma Devi & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3292
Motor Vehicles Act-Section 173, 166, 168Workmen's Compensation Act
High Courts21 Sept 2026
Karan Vs State Of Hp
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3294
Narcotic Drugs and Psychotropic Substances Act-Sections 21, 29, 37Constitution of India-Article 21
High Courts21 Sept 2026
Khushi Ram Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3295
Narcotic Drugs and Psychotropic Substances Act-Sections 21, 29, 37, 67Constitution of India-Article 21Cr.P.C.-Sections 161, 162
High Courts21 Sept 2026
Raghav @ Radhe Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3296
Indian Penal Code (IPC)-Section 302, 394, 201, 34Cr.P.C.-Section 174Constitution of India-Article 21