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High Court Of Himachal Pradesh judgments

31,415 judgments · page 18 of 1,571

High Courts21 Sept 2026Allowed

Bindesh Vs State Of HP & Anr.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 3297

Bharatiya Nyaya Sanhita, 2023-Section 332(c), 324(4), 118(1)Indian Penal Code, 1860-Section 324, 427, 451Bharatiya Nagarik Suraksha Sanhita, 2023-Section 359
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High Courts21 Sept 2026

Saran Dass Vs State Of Himachal Pradesh & Ors.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 3123

Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014Himachal Pradesh Street Vendors Rules, 2016Himachal Pradesh Road Infrastructure Protection Rules, 2004-Sub Rule 4 (1) (b)
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High Courts18 Sept 2026Allowed

Chuni Lal Vs State Of H.P.

High Court Of Himachal Pradesh · 2026 INSC 729

Narcotic Drugs and Psychotropic Substances Act-Section 20, 20(b)(ii)(B), 52ACode of Criminal Procedure-Section 313, 437-ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts18 Sept 2026

Jagdish & Ors. Vs State Of H.P.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 2649

Indian Penal Code-Section 341, 323, 325, 34Criminal Procedure Code, 1973-Section 313, 397, 439, 386, 387, 357Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438
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High Courts18 Sept 2026

Narinder Vs State Of H.P.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 2652

Narcotic Drugs and Psychotropic Substances Act-Section 21, 29, 37, 20(b), 20, 35, 54Constitution of India-Article 21, 47
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High Courts18 Sept 2026

Mandeep Singh Vs State Of HP

High Court Of Himachal Pradesh · (2026) 09 SHI CK 2501

Narcotic Drugs and Psychotropic Substances (NDPS) Act-Sections 19, 20, 20(b), 21, 24, 27, 27A, 29, 35, 37, 37(1)(b), 37(1)(b)(ii), 54Arms Act-Section 25Code of Criminal Procedure, 1973-Section 439
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High Courts18 Sept 2026

Rohit Hetta Vs State Of H.P.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 2671

Bharatiya Nyaya Sanhita (BNS), 2023-Sections 115(2), 116, 190, 191(2), 191(3), 324(5), 118(1), 118(2), 351(3)Cr.P.C.-Section 438
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