High Courts14 Jun 2010Allowed
Udham Jor Negi Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0139
Penal Code, 1860 (IPC) — Section 147, 149, 323, 326, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,183 of 1,569
High Courts14 Jun 2010Allowed
Gian Chand Vs Keshav and Others
High Court Of Himachal Pradesh · (2011) 5 RCR(Civil) 307
High Courts14 Jun 2010Allowed
Brij Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0125
High Courts14 Jun 2010Allowed
Narain Singh Vs Smt. Satya and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0107
High Courts14 Jun 2010Allowed
Raghujeet Singh and Others Vs Narinder Singh
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0104
Civil Procedure Code, 1908 (CPC) — Section 151Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts14 Jun 2010Dismissed
Gita Ram and Another Vs Smt. Churi and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0103
Hindu Succession Act, 1956 — Section 15, 15(1), 15(2), 16, 16(1)Succession Act, 1925 — Section 63
High Courts14 Jun 2010Dismissed
Shri Kishan Chand Vs Smt. Leela Devi
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0064
High Courts14 Jun 2010Dismissed
Capt. Arminder Singh Bedi Vs Guru Nanak Dev University and Another
High Court Of Himachal Pradesh · AIR 2010 HP 76
Arbitration Act, 1940 — Section 14Hindu Succession Act, 1956 — Section 30, 4, 6, 8
High Courts14 Jun 2010Dismissed
State of Himachal Pradesh Vs Mangat Ram and Another
High Court Of Himachal Pradesh · (2010) CriLJ 4506 : (2011) 2 Crimes 343
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 342, 376
High Courts14 Jun 2010
State of H.P. Vs Raj Kumar
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0007
Penal Code, 1860 (IPC) — Section 376
High Courts04 Jun 2010Dismissed
Budh Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 173(8)
High Courts04 Jun 2010Dismissed
State of H.P. Vs Bansi Ram and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0155
Penal Code, 1860 (IPC) — Section 376, 420
High Courts04 Jun 2010Dismissed
Vardhman Roofing Pvt. Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0138
Constitution of India, 1950 — Article 248Environment (Protection) Act, 1986 — Section 3Environment (Protection) Rules, 1986 — Rule 5(3)
High Courts04 Jun 2010
Surekha Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0137
Limitation Act, 1963 — Section 5
High Courts04 Jun 2010Dismissed
Sanjay Kumar Rathore and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0130
Constitution of India, 1950 — Article 14
High Courts04 Jun 2010Dismissed
State of H.P. Vs Pappu @ Ashwani Kumar
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0073
Penal Code, 1860 (IPC) — Section 302, 307, 452
High Courts04 Jun 2010Dismissed
Bhoop Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0070
High Courts04 Jun 2010Dismissed
Shri Deepak Bhandari Vs H.P. State Industrial Development Corporation Ltd. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0056
High Courts04 Jun 2010
State of H.P. Vs Ravinder Kumar
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0051
Arms Act, 1959 — Section 27, 5Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313, 378Penal Code, 1860 (IPC) — Section 307, 326, 450
High Courts04 Jun 2010
Rameshwar Dutt Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0046