High Courts16 Jun 2010
Sisu Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0154
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,182 of 1,569
High Courts16 Jun 2010
Surinder Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0122
High Courts16 Jun 2010Dismissed
Ms. Supriya Gill Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2010) 193 TAXMAN 12
Customs Act, 1962 — Section 75Income Tax Act, 1961 — Section 80E, 80HH, 80I, 80IA, 80IA(1)
High Courts16 Jun 2010Dismissed
Miss Kunjan Sharma and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0095
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts16 Jun 2010Allowed
Rattan Dass Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 1 ShimLC 170
Criminal Procedure Code, 1973 (CrPC) — Section 164, 319Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 376
High Courts16 Jun 2010
Neelam Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0071
High Courts16 Jun 2010
Anita Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0017
Limitation Act, 1963 — Section 5
High Courts15 Jun 2010Allowed
Udham Singh Chaudhary Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 2 LLJ 704 : (2011) 1 ShimLC 104
Constitution of India, 1950 — Article 300AHimachal Pradesh Aided Colleges (Security of Service of Employees) Act, 1994 — Section 12, 16
High Courts15 Jun 2010Dismissed
Vidya Sagar Sud Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0148
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151
High Courts15 Jun 2010Allowed
Asha Devi and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0127
Constitution of India, 1950 — Article 14, 15, 16Foreign Service (Conduct and Discipline) Rules, 1961 — Rule 18, 18(4), 8(2)Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971 — Section 9
High Courts15 Jun 2010Dismissed
H.R.T.C and Another Vs Mahender Kumar
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0114
Central Civil Services (Pension) Rules, 1972 — Rule 38Constitution of India, 1950 — Article 14, 15, 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47, 47(1), 47(2)
High Courts15 Jun 2010Dismissed
Surinder Kumar Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0100
High Courts15 Jun 2010
Rajesh Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0089
Constitution of India, 1950 — Article 226Himachal Pradesh Motor Vehicles Taxation Act, 1972 — Section 14(2), 14(3), 3, 3(1), 3(2)Motor Vehicles Act, 1988 — Section 41(10), 41(3)
High Courts15 Jun 2010Allowed
Roshan Lal Vs H.P.S.E.B. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0060
High Courts15 Jun 2010
Murari Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0045
High Courts15 Jun 2010Allowed
Baldev Singh and Others Vs Sunka Ram and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 546
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 65Transfer of Property Act, 1882 — Section 53(A)
High Courts15 Jun 2010Allowed
Parshotam Singh Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0037
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts15 Jun 2010Dismissed
Belu (dead) through LRs and Another Vs Lal Chand and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0003
High Courts14 Jun 2010Allowed
Universal Estate and Another Vs H.P. Housing and Urban Development Authority
High Court Of Himachal Pradesh · (2011) 1 ShimLC 149
Arbitration and Conciliation Act, 1996 — Section 8, 8(1)
High Courts14 Jun 2010Dismissed
The State of H.P. Vs Surender Kumar and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 379