High Courts18 Jun 2010
Sushma Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0115
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,181 of 1,569
High Courts18 Jun 2010Dismissed
Ankita Deposits and Advances Pvt. Ltd. Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2010) 235 CTR 273 : (2010) 193 TAXMAN 36
Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 143(1), 147, 148, 149, 150
High Courts18 Jun 2010Dismissed
Dev Raj Vs Lajwanti and Others
High Court Of Himachal Pradesh · AIR 2010 HP 72 : (2010) 2 ShimLC 490
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106, 111, 113
High Courts18 Jun 2010Dismissed
State of H.P. Vs Maru Ram
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 376
High Courts18 Jun 2010Dismissed
State of H.P. Vs Rattani Devi
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 306, 498A
High Courts18 Jun 2010Dismissed
State of H.P Vs Sewak Ram and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0026
Penal Code, 1860 (IPC) — Section 307, 323, 504
High Courts18 Jun 2010Allowed
Raj Kumar and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0021
Forest (Conservation) Act, 1980 — Section 2Himachal Pradesh Societies Registration Act, 2006 — Section 1(3)
High Courts18 Jun 2010Dismissed
Ankita Deposits and Advances (P.) Ltd. Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2010) 235 CTR 273 : (2010) 193 TAXMAN 36
Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 143(1), 147, 148, 149, 150
High Courts18 Jun 2010
State of H.P. Vs Rajesh Thakur and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0008
Penal Code, 1860 (IPC) — Section 307, 34
High Courts17 Jun 2010Allowed
Kamla Devi and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
High Courts17 Jun 2010Dismissed
State of H.P. Vs Ashok Kumar and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0145
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts17 Jun 2010Allowed
Anil Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0129
Arms Act, 1959 — Section 25Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968 — Section 3, 3(1), 3(2)Penal Code, 1860 (IPC) — Section 302, 34, 376(2), 392, 506
High Courts17 Jun 2010
Shri Ishwar Dass Vs State of H.P. State of H.P. Vs Shri Ishwar Dass and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0074
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 153, 154, 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 324
High Courts17 Jun 2010Dismissed
State of H.P. Vs Budhi Singh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 173, 313Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 34, 363, 366, 366A, 368
High Courts17 Jun 2010Dismissed
The State of H.P. Vs Romesh Garg and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 313Himachal Pradesh Aerial Ropeways Act, 1968 — Section 35, 36Penal Code, 1860 (IPC) — Section 304A, 338
High Courts17 Jun 2010Dismissed
The State of H.P. Vs Jeevan Kumar and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378(3)Penal Code, 1860 (IPC) — Section 34, 366A, 376, 376(1)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts17 Jun 2010Allowed
State of H.P. Vs Man Singh
High Court Of Himachal Pradesh · (2011) 1 ShimLC 110
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(2)B
High Courts17 Jun 2010Allowed
Bimla Devi Vs The Villagers of Village Trilokpur
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0022
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8
High Courts17 Jun 2010Allowed
State of H.P. and Another Vs Netar Singh
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0009
High Courts16 Jun 2010Allowed
Bhagi Rath Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0176
Penal Code, 1860 (IPC) — Section 306, 498A