High Courts22 Jun 2010
Jai Singh Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0166
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,179 of 1,569
High Courts22 Jun 2010
Madan Lal Negi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0149
High Courts22 Jun 2010
Abdul Rehman Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0134
High Courts22 Jun 2010
Prithi Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0133
High Courts22 Jun 2010Dismissed
State of H.P. Vs Purshottam Singh and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts22 Jun 2010Dismissed
Kamli Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) ACJ 1098 : AIR 2010 HP 69 : (2011) 5 RCR(Civil) 295 : (2010) 2 ShimLC 417
Medical Termination of Pregnancy Act, 1971 — Section 3(2)
High Courts22 Jun 2010Allowed
K.D. Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0069
Administrative Tribunals Act, 1985 — Section 19
High Courts22 Jun 2010
Jai Dev Chauhan and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0062
High Courts22 Jun 2010Dismissed
Joban Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 583 : (2010) 5 SLR 585
High Courts22 Jun 2010
Nav Durga Marketing Co. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 35 VST 426
Himachal Pradesh General Sales Tax Act, 1968 — Section 30
High Courts22 Jun 2010
Smt. Reeti Dhiman Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0018
High Courts22 Jun 2010Dismissed
Jagan Nath Barowalia Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0012
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 226Himachal Pradesh Town and Country Planning Act, 1977 — Section 17(4), 17(5)
High Courts21 Jun 2010Allowed
Vimla Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0169
Constitution of India, 1950 — Article 14
High Courts21 Jun 2010
Harmesh Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0163
High Courts21 Jun 2010
Anil Kumar Vs The Commissioner-cum-Secretary, Housing and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0158
High Courts21 Jun 2010
Himachal Pradesh Financial Corporation Vs Chauhan and Singh Industries and Others Rameshwari Singh and Others Vs Himachal Pradesh Financial Corporation and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0146
Civil Procedure Code, 1908 (CPC) — Section 11, 34, 34(1)State Financial Corporations Act, 1951 — Section 29, 30, 31, 31(1), 32(9)
High Courts21 Jun 2010Dismissed
Pradeep Kumar Vs Prithvi Raj
High Court Of Himachal Pradesh · (2011) 2 CivCC 754 : (2011) 1 RCR(Criminal) 893 : (2011) 1 RCR(Criminal) 893
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Jun 2010
Jagdish Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0113
High Courts21 Jun 2010Dismissed
The State of H.P. Vs Sher Singh and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts21 Jun 2010
Santokh Stone Crusher Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0101