High Courts25 Jun 2010Allowed
Balbir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0096
Penal Code, 1860 (IPC) — Section 409, 419, 467, 468
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,178 of 1,569
High Courts25 Jun 2010Allowed
Sanjay Gupta Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0080
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 311, 311AEvidence Act, 1872 — Section 73
High Courts24 Jun 2010Dismissed
Smt. Sodhan Vs Kaushalya Devi and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0124
High Courts24 Jun 2010Dismissed
New India Assurance Co. Ltd. Vs Raksha Devi and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0117
Motor Vehicles Act, 1988 — Section 166, 173
High Courts24 Jun 2010Dismissed
Kanta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0084
Limitation Act, 1963 — Section 5
High Courts24 Jun 2010Dismissed
State of H.P. Vs Vikram Singh alias Chhunna and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 341
High Courts24 Jun 2010Dismissed
Hardev Singh Vs Vijay Kumar and Others
High Court Of Himachal Pradesh · (2011) 1 TAC 444
Motor Vehicles Act, 1988 — Section 166, 173
High Courts24 Jun 2010Dismissed
Khushi Ram Vs Roshni Devi and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0013
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 104(1), 112Limitation Act, 1963 — Article 100
High Courts24 Jun 2010
State of H.P. Vs Surinder Kumar and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 34, 342, 376(2)(G)
High Courts23 Jun 2010Dismissed
Devi Ram Sharma Vs Neena Devi and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Jun 2010
Ms Satinder Kaur and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0170
High Courts23 Jun 2010Dismissed
State of H.P. Vs Rajesh Kumar and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 378(3)Penal Code, 1860 (IPC) — Section 10, 109, 248, 34, 361
High Courts23 Jun 2010
Krishan Chander Vs H.P. Board of School Education and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0135
High Courts23 Jun 2010Dismissed
Jia Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0126
High Courts23 Jun 2010
Shri Subhash Chand Vs Smt. Kanta Kumari alias Kanta Devi and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0111
High Courts23 Jun 2010Dismissed
Ram Chand and Others Vs Dhani Ram and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 441
Hindu Succession Act, 1956 — Section 14
High Courts23 Jun 2010
State of H.P. and Others Vs Rattan Chand
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0068
High Courts23 Jun 2010Dismissed
Zulfan Ali Vs Smt. Kanta Kumari Gupta and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0011
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 6 Rule 17Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts22 Jun 2010Dismissed
State of H.P. Vs Smt. R.D. Verma and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0172
Evidence Act, 1872 — Section 45, 47, 73Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(2)
High Courts22 Jun 2010
Suman Pathania Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0171