High Courts01 Jul 2010Dismissed
State of Himachal Pradesh Vs Guru Dutt alias Datta and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,176 of 1,569
High Courts01 Jul 2010
Sanjeev Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0102
High Courts01 Jul 2010Allowed
Krishan Lal Vs Dev Raj and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0099
Motor Vehicles Act, 1988 — Section 166
High Courts01 Jul 2010Dismissed
State of H.P. Vs Hari Dutt
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313, 378Penal Code, 1860 (IPC) — Section 307
High Courts01 Jul 2010
Gajinder Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0052
Telegraph Act, 1885 — Section 16
High Courts30 Jun 2010Allowed
Rakesh Kumar and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0174
Penal Code, 1860 (IPC) — Section 212, 336A, 363, 366A, 376
High Courts30 Jun 2010
Janak Kumar Joshi Vs Suresh Kumar and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 378Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts30 Jun 2010Dismissed
Shri Harsaran Sharma Vs Shri Kashmiri Lal
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0091
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118
High Courts30 Jun 2010Dismissed
Kanshi Ram Vs Nagesh Kumar and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 197, 200, 202
High Courts30 Jun 2010Dismissed
Laxman Dass Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0078
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts30 Jun 2010
Smt. Urmil Mahajan and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 3 Crimes 478 : (2011) 1 ShimLC 160
Constitution of India, 1950 — Article 226, 227, 32Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts30 Jun 2010Allowed
Ramesh Chand Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2010) 2 ShimLC 597
Central Civil Services (Pension) Rules, 1972 — Rule 49Himachal Pradesh Civil Services (Premature Retirement) Rules, 1976 — Rule 3(1), 3(2), 3(4)
High Courts30 Jun 2010
Mitter Dev and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0027
High Courts30 Jun 2010Dismissed
Shri Kishan Chand and Others Vs Smt. Vidya Devi and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0020
High Courts29 Jun 2010Allowed
Sh. Surjeet Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0173
High Courts29 Jun 2010Allowed
Krishan Kumar Mittal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0168
High Courts29 Jun 2010Dismissed
Smt. Satya Prabha Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0167
High Courts29 Jun 2010
Gopal Singh Verma and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0165
High Courts29 Jun 2010
Om Parkash Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0112
Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 379
High Courts29 Jun 2010Allowed
Sh. Sarwan Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0108