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High Court Of Himachal Pradesh judgments

31,378 judgments · page 1,185 of 1,569

High Courts31 May 2010Dismissed

State of H.P. Vs Surat Ram

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0170

Criminal Procedure Code, 1973 (CrPC) — Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 43, 50
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High Courts27 May 2010Dismissed

Ram Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0290

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 311, 374Penal Code, 1860 (IPC) — Section 342, 366, 376, 376(1), 506
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High Courts27 May 2010Allowed

Ashok Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0168

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 29, 60, 60(3)
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