High Courts24 May 2010Dismissed
State of H.P. Vs Dalip Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0255
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,187 of 1,569
High Courts24 May 2010Allowed
Jagar Nath alias Joni Ram Vs Missa and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0230
High Courts24 May 2010Dismissed
Sant Ram Vs Lachho and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0229
High Courts24 May 2010Dismissed
Sushil Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0194
High Courts24 May 2010Dismissed
State of H.P. Vs Mahant Hari Dass and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0190
Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 379
High Courts24 May 2010Dismissed
The State of H.P. Vs Ashok Kumar and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0167
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468Prevention of Corruption Act, 1988 — Section 5(2)
High Courts24 May 2010Dismissed
The State of H.P. Vs Ram Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0166
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468Prevention of Corruption Act, 1988 — Section 5(2)
High Courts24 May 2010Dismissed
The State of H.P. Vs Salig Ram
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0165
Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471Prevention of Corruption Act, 1988 — Section 5(2)
High Courts24 May 2010
The State of H.P. Vs Jogi Ram and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0104
Penal Code, 1860 (IPC) — Section 120B, 420, 457, 465, 468Prevention of Corruption Act, 1988 — Section 5(2)
High Courts24 May 2010Dismissed
The State of H.P. Vs Sukhdev Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0102
Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471Prevention of Corruption Act, 1988 — Section 5(2)
High Courts24 May 2010Dismissed
The State of H.P. Vs Sukhraj
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0101
Penal Code, 1860 (IPC) — Section 420, 457, 465, 468, 471Prevention of Corruption Act, 1988 — Section 5(2)
High Courts24 May 2010Dismissed
The State of H.P. Vs Jagdish Ram
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0095
Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471Prevention of Corruption Act, 1988 — Section 5(2)
High Courts24 May 2010Dismissed
The State of H.P. Vs Sher Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0093
Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471Prevention of Corruption Act, 1988 — Section 5(2)
High Courts24 May 2010Allowed
Sh. Guddu Vs Sh. Tara Chand and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0074
Constitution of India, 1950 — Article 17Penal Code, 1860 (IPC) — Section 506Protection of Civil Rights Act, 1955 — Section 12, 7, 7(1)
High Courts24 May 2010Allowed
Ramesh Kapoor Vs H.P. Tourism Development Corpn and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0059
High Courts24 May 2010
Krishan Lal Vs Garji and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0055
Civil Procedure Code, 1908 (CPC) — Section 10, 80
High Courts24 May 2010Dismissed
The State of H.P. Vs Kartar Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0026
Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471Prevention of Corruption Act, 1988 — Section 5(2)
High Courts24 May 2010Dismissed
The State of H.P. Vs Shiv Dev Singh and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0025
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468Prevention of Corruption Act, 1988 — Section 5(2)
High Courts24 May 2010Dismissed
State of H.P. Vs Bhajan Lal
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0020
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 50(1)
High Courts21 May 2010
Tara Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0291